High Courts18 May 2016Dismissed
Ravindra Kumar Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 773 : (2016) 6 ADJ 12 : (2016) 4 CriCC 201
Penal Code, 1860 (IPC) - Section 376(2)(g)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 85 of 153
High Courts18 May 2016Allowed
Sushil Kumar Dwivedi Vs State of U.P. and others
Allahabad High Court · (2016) 6 ADJ 606 : (2016) 6 AllWC 5998
Constitution of India, 1950 - Article 226
High Courts18 May 2016Allowed
M/s Chandok Textiles Enterprises Pvt. Ltd. Vs State of U.P. & 2 Others
Allahabad High Court · (2016) 6 ADJ 799 : (2016) 5 AllWC 5424 : (2016) 93 UPTC 333
Constitution of India, 1950 - Article 226
High Courts18 May 2016Dismissed
Badruddin Vs Ram Surat
Allahabad High Court · (2016) 5 AllWC 5116 : (2016) 3 ARC 312 : (2016) 132 RD 418 : (2016) 2 RJ 1176
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 226Transfer of Property Act, 1882 - Section 52
High Courts18 May 2016Dismissed
Surendra Pal Singh Pawar Vs Smt. Bala
Allahabad High Court · (2016) 6 ADJ 540 : (2016) 4 AllLJ 594
Hindu Marriage Act, 1955 - Section 13(1)(ia)/(ib)
High Courts18 May 2016Dismissed
Brijesh Kumar Vs Union Bank of India & others
Allahabad High Court · (2016) 6 ADJ 486 : (2016) 6 AllWC 6013 : (2016) 151 FLR 75 : (2016) 3 LLJ 315
Constitution of India, 1950 - Article 226
High Courts18 May 2016Disposed Off
Sabiya Begam @ Malka Vs State of U.P. & Ors.
Allahabad High Court · (2016) 95 ACrC 308 : (2016) 7 ADJ 299 : (2016) 164 AIC 818
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 153(2), 154(1), 156(3)Penal Code, 1860 (IPC) - Section 302, 376
High Courts18 May 2016Allowed
Sanchit Gupta Vs State of U.P. and others
Allahabad High Court · (2016) 96 ACrC 84 : (2016) 7 ADJ 82 : (2016) 5 AllWC 4682
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 3(2)
High Courts18 May 2016Partly Allowed
Sant Lal Vs The Chief Audit Officer
Allahabad High Court · (2016) 7 ADJ 518 : (2016) 5 AllWC 5303 : (2016) 118 ALR 604 : (2017) 152 FLR 221 : (2016) 2 RSJ 615 : (2016) 3 UPLBEC 2278
High Courts17 May 2016Partly Allowed
Anil Kahar Vs State of U.P.
Allahabad High Court · (2017) 1 AllLJ 662
Penal Code, 1860 (IPC) - Section 300, Section 304
High Courts17 May 2016Disposed Off
Union of India Thru'' G.M., Diesel Locomotive Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 355
High Courts17 May 2016Disposed Off
M/S P.P.G. Asian Paints Pvt. Ltd. Vs Deputy Commissioner, Commercial Tax
Allahabad High Court · (2016) 93 UPTC 349
High Courts17 May 2016Dismissed
Dinesh Kumar Vs Dy. Registrar, Coop. Society, Meerut
Allahabad High Court · (2016) 119 ALR 617 : (2016) 3 UPLBEC 2203
Uttar Pradesh Co-operative Societies Act, 1965 - Section 121
High Courts17 May 2016Allowed
Madan Lal Ahuja Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 97 : (2017) 3 AllLJ 709 : (2016) 4 UPLBEC 3065
Land Acquisition Act, 1894 - Section 17(1), Section 4(1), Section 5A, Section 6(1)
High Courts17 May 2016Partly Allowed
Rudal Singh & Others Vs State
Allahabad High Court · (2016) 96 ACrC 11 : (2016) 6 ADJ 576
Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts17 May 2016Allowed
Ant Ram And Another Vs State Of U.P. And 4 Others
Allahabad High Court · (2016) 6 ADJ 331 : (2016) 5 AllWC 5428 : (2016) 118 ALR 27 : (2016) 133 RD 223
Constitution of India, 1950 - Article 226
High Courts17 May 2016Partly Allowed
Rameshwar Prasad Yadav Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 370 : (2016) 6 ADJ 10
Criminal Procedure Code, 1973 (CrPC) - Section 407Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts17 May 2016Disposed Off
Pradeshik Chikitsa Avam Samudayik Sewa Sangh Vs State of U.P. and others
Allahabad High Court · (2016) 7 ADJ 15 : (2016) 5 AllWC 5404
Constitution of India, 1950 - Article 226
High Courts17 May 2016Dismissed
Gopal Ji Vs Smt. Naseeran Bibi & 10 Others
Allahabad High Court · (2016) AIR(Allahabad) 142 : (2016) 119 ALR 610 : (2016) 118 ALR 715 : (2016) 2 ARC 690 : (2017) 1 CivCC 421 : (2017) 134 RD 189 : (2016) 2 RJ 1147
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16, 20Transfer of Property Act, 1882 - Section 55
High Courts17 May 2016Allowed
Veeri Singh Vs Union of India And 5 Others.
Allahabad High Court · (2016) 95 ACrC 317 : (2016) 6 ADJ 6 : (2016) 7 ADJ 52 : (2016) 4 AllLJ 701
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307, 7