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Allahabad High Court judgments, 2016

3,056 judgments · page 83 of 153

High Courts20 May 2016Dismissed

Zamadar Vs Kali Charan

Allahabad High Court · (2016) 7 ADJ 345 : (2016) 5 AllLJ 94 : (2016) 119 ALR 74 : (2016) 2 ARC 685 : (2016) 133 RD 707 : (2016) 2 RJ 1676

Civil Procedure Code, 1908 (CPC) - Section 100
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High Courts19 May 2016Disposed Off

Roshan Lal Khanna Vs Shyam Lal Khanna

Allahabad High Court · (2016) 119 ALR 784 : (2016) 3 ARC 195 : (2017) 134 RD 330

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
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High Courts19 May 2016Dismissed

Nisharuddin Vs State of U.P.

Allahabad High Court · (2016) 6 AllLJ 601 : (2017) 1 RCRCriminal 512

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 342, Section 363, Section 366, Section 376, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 17, Section 18, Section 3, Sect
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