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Allahabad High Court judgments, 2016

3,056 judgments · page 81 of 153

High Courts25 May 2016Partly Allowed

Dr. Shiv Vinayak Tripathi Vs State of U.P. and others

Allahabad High Court · (2016) 7 ADJ 87 : (2016) 3 UPLBEC 2555

Constitution of India, 1950 - Article 226Uttar Pradesh Direct Recruitment Through Public Service Commission Preliminary Examination Rules, 1986 - Rule 3Uttar Pradesh Public Service Commission (Procedure and Conduct of Business) Rules
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High Courts24 May 2016Dismissed

Dwarika Prasad - Petitioner @HASH State of U.P. and Another

Allahabad High Court · (2017) ACD 70 : (2017) 2 ADJ 513 : (2016) AIR(Allahabad) 196 : (2017) 3 AllLJ 549 : (2016) 119 ALR 367 : (2017) 1 BC 374 : (2017) 1 DRTC 355 : (2017) 134 RD 97 : (2017) 1 RJ 128

Enforcement of Security Interest Act, 2002 - Section 13(8)Transfer of Property Act, 1882 - Section 60
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High Courts24 May 2016Allowed

Rajiv Kumar Rai Vs State of U.P. And Another

Allahabad High Court · (2016) ACD 612 : (2016) 96 ACrC 398 : (2017) 2 BC 694 : (2016) 4 CivCC 472 : (2017) 1 NIJ 276 : (2017) 1 RCRCivil 431 : (2017) 1 RCRCriminal 280

Negotiable Instruments Act, 1881 (NI) - Section 138
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