High Courts30 May 2016Dismissed
Virendra Kumar Anand @ V.K. Anand Vs State of U.P. and others
Allahabad High Court · (2016) ACD 589 : (2016) 2 Crimes 776
Criminal Procedure Code, 1973 (CrPC) - Section 362, 482
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 79 of 153
High Courts30 May 2016Dismissed
Bharat Petrolium Corpn. Ltd. Vs Sita Ram
Allahabad High Court · (2016) 5 AllLJ 41
Land Acquisition Act, 1894 - Section 23, 54
High Courts27 May 2016Dismissed
Avadh Ram Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 776
Penal Code, 1860 (IPC) - Section 302, Section 504, Section 506
High Courts27 May 2016Allowed
Sobaran Singh Vs Raghubir Singh
Allahabad High Court · (2016) 6 AllWC 5574 : (2016) 119 ALR 822 : (2016) 119 ALR 302 : (2016) 3 ARC 274 : (2017) 2 CivCC 92 : (2017) 134 RD 355 : (2017) 1 RJ 63
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20
High Courts27 May 2016Disposed Off
M/S Food Corporation of India Vs The Commissioner, Commercial Taxes
Allahabad High Court · (2016) 93 UPTC 353
High Courts27 May 2016Partly Allowed
Akash Gupta and another - Applicants @HASH State of U.P. and another - Opposite Parties
Allahabad High Court · (2016) 97 ACrC 71 : (2016) 11 ADJ 22
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts27 May 2016Dismissed
Dr. Smt. Satyawati Saxena Vs Regional Dy. Director of Education Moradabad & Others
Allahabad High Court · (2016) 5 ADJ 787 : (2016) 5 AllWC 4916
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 - Section 18, 33(g)
High Courts27 May 2016Dismissed
Onkar Nath Vs Civil Judge Senior Division Gonda and another
Allahabad High Court · (2016) 2 ARC 551
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7
High Courts27 May 2016Dismissed
Radha Mohan Yadav Vs State of U.P. & Ors.
Allahabad High Court · (2016) 6 ADJ 663
Constitution of India, 1950 - Article 226
High Courts27 May 2016Allowed
R.N. Gupta & Co. Ltd. Vs M/S Action Construction Equipments Ltd. & 3 Others
Allahabad High Court · (2016) 6 ADJ 102
Designs Act, 2000 - Section 19, 22
High Courts27 May 2016Allowed
Shri Ram Narain Singh Vs Union of India and others
Allahabad High Court · (2017) 1 AllLJ 317 : (2016) 5 AllWC 5354 : (2016) 2 CLR 981 : (2016) 151 FLR 92
Central Warehousing Corporation (Staff) Regulations, 1986 - Regulation 39(i)(a), Regulation 61(4), Regulation 61(vi)Constitution of India, 1950 - Article 226
High Courts27 May 2016Allowed
Smt. Shalu Sharma Vs State of U.P. and another
Allahabad High Court · (2016) 7 ADJ 165 : (2016) 118 ALR 795 : (2016) 3 UPLBEC 2532
Constitution of India, 1950 - Article 226Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 - Rule 2(c)
High Courts27 May 2016Dismissed
Ashish Vs Saleem
Allahabad High Court · (2016) 7 ADJ 7 : (2016) 5 AllWC 4842 : (2016) 117 ALR 649 : (2016) 2 ARC 391
Provincial Small Cause Courts Act, 1887 - Section 25Registration Act, 1908 - Section 17(1) (d)Transfer of Property Act, 1882 - Section 107
High Courts27 May 2016Dismissed
Virendra Kumar Mishra Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 465 : (2017) 1 AllLJ 307 : (2016) 5 AllWC 4520 : (2016) 3 UPLBEC 1945
High Courts27 May 2016Partly Allowed
Raj Kumar Bajpaee Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 896 : (2016) 3 CriCC 757
High Courts27 May 2016Allowed
Jagmal & Others Vs State Of U.P.
Allahabad High Court · (2016) 8 ADJ 123 : (2016) 117 ALR 331 : (2016) 132 RD 577
Land Acquisition Act, 1894 - Section 23
High Courts27 May 2016Allowed
Ram Singh & Others Vs State of U.P. & Another
Allahabad High Court · (2016) 95 ACrC 769 : (2016) 6 ADJ 11 : (2016) 165 AIC 854
Criminal Procedure Code, 1973 (CrPC) - Section 193, 319
High Courts27 May 2016Allowed
Union Carbide India Ltd. Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 205 : (2016) 3 CLR 137 : (2016) 151 FLR 560
Payment of Bonus Act, 1965 - Section 22, 39Uttar Pradesh Industrial Disputes Act, 1947 - Section 4-K
High Courts27 May 2016Allowed
M/s Mohan Meakin Limited Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 107
Uttar Pradesh Excise Act, 1910 - Section 28-A
High Courts27 May 2016Allowed
Tribhuwan Singh Vs Union of India
Allahabad High Court · (2016) 95 ACrC 659 : (2016) 4 AICLR 822 : (2016) 3 CriCC 633