High Courts31 May 2016Allowed
Rajesh Sharma Vs State of U.P.
Allahabad High Court · (2017) 1 AllLJ 676
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 101, Section 3, Section 32Penal Code, 1860 (IPC) - Section 300
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 77 of 153
High Courts31 May 2016Disposed Off
Prem Chandra - Petitioner @HASH State of U.P. Thru Secy. Secondary Edu. Gov. of UP Lucknow and Others
Allahabad High Court · (2016) 6 AllLJ 397
Constitution of India, 1950 - Article 226Uttar Pradesh Secondary Education Service Selection Board Act, 1982 - Section 18
High Courts31 May 2016Dismissed
Feroze Khan Vs Punjab National Bank
Allahabad High Court · (2017) 4 ADJ 60 : (2016) 6 AllLJ 554 : (2017) 122 ALR 369 : (2017) 135 RD 149 : (2017) 1 RJ 343
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts31 May 2016Allowed
Ali Jan (Deceased) Vs Fazroo
Allahabad High Court · (2016) 11 ADJ 755 : (2016) 3 ARC 752 : (2016) 133 RD 1
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts31 May 2016Dismissed
Dileep Kumar Singh Vs State of U.P. & Ors.
Allahabad High Court · (2016) 6 ADJ 693
Constitution of India, 1950 - Article 226Police Act, 1861 - Section 7(d)
High Courts31 May 2016Dismissed
Satguru Saran Verma Vs District Judge Barabanki and Others
Allahabad High Court · (2016) 6 ADJ 500 : (2017) 1 ARC 109
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts31 May 2016Allowed
Dileep Verma Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 184 : (2016) 6 ADJ 15 : (2016) 5 RCRCriminal 861
Penal Code, 1860 (IPC) - Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts31 May 2016Allowed
Imran Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 887 : (2016) 6 ADJ 16
Penal Code, 1860 (IPC) - Section 363, 366, 376(2)(g)
High Courts31 May 2016Allowed
Mahesh Chandra Gupta Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 251 : (2016) 6 ADJ 15
Penal Code, 1860 (IPC) - Section 343, 368, 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts31 May 2016Dismissed
Mohd. Ahmad Vs Karamat Hussain And Others
Allahabad High Court · (2016) 8 ADJ 56 : (2016) 167 AIC 937 : (2016) 166 AIC 904 : (2016) 6 AllWC 5818 : (2016) 118 ALR 630 : (2016) 118 ALR 86 : (2016) 2 ARC 678 : (2016) 4 CivCC 792 : (2016) 133 RD 276 : (2017) 1 RJ 92
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2, 100Specific Relief Act, 1963 - Section 10
High Courts31 May 2016Allowed
Sadho Ram Singh Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 436 : (2016) 7 ADJ 58
Prevention of Corruption Act, 1988 - Section 12(1)(d), 20, 7
High Courts31 May 2016Dismissed
M/S Fibremarx Papers Pvt Ltd. Vs State of U.P. & Ors.
Allahabad High Court · (2016) 6 ADJ 817
Constitution of India, 1950 - Article 226
High Courts31 May 2016Dismissed
Dr. Abhay Singh Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 936 : (2016) 6 ADJ 15 : (2016) 5 AllLJ 528
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts31 May 2016Allowed
Waqf Musammat Sharifan Biwi Vs Dr. Prabhu Saran Rajvedi and Others
Allahabad High Court · (2016) 6 ADJ 678 : (2016) 5 AllWC 4723 : (2016) 117 ALR 852 : (2016) 3 ARC 765 : (2017) 1 RJ 34
Constitution of India, 1950 - Article 227Waqf Act, 1995 - Section 2, 36, 37, 4, 40, 5, 51, 6, 61, 64, 85
High Courts31 May 2016Allowed
Kishor Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 228 : (2016) 6 ADJ 15
Penal Code, 1860 (IPC) - Section 323, 376, 504, 506
High Courts31 May 2016Dismissed
Darbhanga Colony Welfare Association Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 94 : (2016) 5 AllWC 5307 : (2016) 118 ALR 1 : (2016) 3 UPLBEC 1882
Uttar Pradesh Urban Planning and Development Act, 1973 - Section 13, 41(3), 8(2)
High Courts31 May 2016Allowed
Lalau @ Rakesh Kumar Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 315
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302
High Courts30 May 2016Allowed
Mirzapur Electric Supply Company Ltd. Vs New Line Mercantile Pvt. Ltd.
Allahabad High Court · (2017) 1 ARC 654
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 15
High Courts30 May 2016Dismissed
Chandra Kanta Jawahar Lal Public C. Trust Vs Gautab Rohtagi
Allahabad High Court · (2016) 168 AIC 923 : (2016) 119 ALR 109 : (2016) 3 ARC 316 : (2016) 133 RD 716 : (2017) 1 RJ 120
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 May 2016Disposed Off
Sunworld Developers Pvt. Ltd. Vs Commissioner of Commercial Tax
Allahabad High Court · (2016) 93 UPTC 354