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Allahabad High Court judgments, 2016

3,056 judgments · page 76 of 153

High Courts06 Jun 2016Allowed

Smt. Dulla Vs State of U.P.

Allahabad High Court · (2016) 6 AllLJ 563 : (2017) CriLJ 227

Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 304B, Section 498A
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High Courts03 Jun 2016Dismissed

Abbas Vs State of U.P.

Allahabad High Court · (2016) 5 AllLJ 482

Criminal Procedure Code, 1973 (CrPC) — Section 154, 174Evidence Act, 1872 — Section 3, 8Penal Code, 1860 (IPC) — Section 300
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High Courts01 Jun 2016Disposed Off

Sanjay Yadav Vs State of U.P.

Allahabad High Court · (2017) 120 ALR 653 : (2016) 3 ARC 157

Constitution of India, 1950 - Article 22Criminal Procedure Code, 1973 (CrPC) - Section 107, 116, 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
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