High Courts10 Jun 2016Partly Allowed
Suraj Bali and others Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 840 : (2016) 7 ADJ 222
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 75 of 153
High Courts10 Jun 2016Dismissed
Krishna Kumar @ Gabbar Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 754
High Courts10 Jun 2016Partly Allowed
Anil Kumar Singh Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 913 : (2017) 1 AllLJ 639 : (2017) CriLJ 1483
High Courts09 Jun 2016Dismissed
Ram Khilawan Vs Board of Revenue
Allahabad High Court · (2016) 9 ADJ 229
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts09 Jun 2016Dismissed
Jag Mohan Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 64
Penal Code, 1860 (IPC) — Section 354, 376
High Courts09 Jun 2016Dismissed
Dr. Gurumukh Singh Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 737 : (2017) 2 AllLJ 322
Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts09 Jun 2016Partly Allowed
Dilip Gupta - Appellant @HASH State of U.P.
Allahabad High Court · (2016) 6 AllLJ 340
Penal Code, 1860 (IPC) - Section 304B
High Courts09 Jun 2016Disposed Off
Sri Mohammad Afaq Vs Prescribed Authority/Additional Civil Judge Senior
Allahabad High Court · (2017) 120 ALR 78 : (2016) 3 ARC 427
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts09 Jun 2016Dismissed
Nirmal Kumar Srivastava Vs State of U.P. and others
Allahabad High Court · (2016) 7 ADJ 196 : (2016) 3 UPLBEC 2409
Uttar Pradesh Secondary Education Service Commission Act, 1982 - Section 16, 18, 33BUttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Second) Order, 1981 - Clause 2(3)(ii)
High Courts09 Jun 2016Partly Allowed
Sri Narain Singh Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 959
High Courts09 Jun 2016Allowed
Branch Manager, Central Bank of India Vs IVth Additional District Judge
Allahabad High Court · (2016) 7 ADJ 457 : (2016) 6 AllLJ 270 : (2016) 150 FLR 603 : (2016) 3 UPLBEC 2336
High Courts09 Jun 2016Allowed
Vijay Prakash Mishra Vs Regional Manager, U.P.S.R.T.C. & Others
Allahabad High Court · (2016) 7 ADJ 359 : (2016) 4 AllLJ 556 : (2016) 3 LLJ 236 : (2016) 3 UPLBEC 2357
Constitution of India, 1950 - Article 226
High Courts08 Jun 2016Disposed Off
Smt. Shalini Verma Vs Brijesh Chand Sinha
Allahabad High Court · (2017) 120 ALR 131 : (2016) 3 ARC 455 : (2017) 2 CivCC 208 : (2017) 134 RD 496
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts08 Jun 2016Allowed
Zakir Husain @ Mikal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 110 : (2016) 7 ADJ 262 : (2016) 166 AIC 880
Penal Code, 1860 (IPC) - Section 376 (2)(f), 504, 506
High Courts08 Jun 2016Dismissed
Shri Kant @ Kant Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 62
Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302, 376
High Courts07 Jun 2016Dismissed
Dr. Tariq Ali Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 104 : (2016) 9 ADJ 1 : (2016) 118 ALR 808 : (2016) 4 CriCC 15 : (2017) 2 Crimes 44
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts07 Jun 2016Allowed
Hari Lal alias Shambhoo - Appellant @HASH State of U.P.
Allahabad High Court · (2016) 6 AllLJ 345
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 134, Section 3Penal Code, 1860 (IPC) - Section 300
High Courts07 Jun 2016Allowed
Anuj Kumar Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 598 : (2016) 11 ADJ 22
Arms Act, 1959 — Section 27, 30Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Jun 2016Dismissed
Putti Lal Lallan Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 75
Penal Code, 1860 (IPC) — Section 304