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Allahabad High Court judgments, 2016

3,056 judgments · page 74 of 153

High Courts20 Jun 2016Disposed Off

Vijay Kumar Dwivedi Vs State of U.P. & 3 Ors.

Allahabad High Court · (2016) 9 ADJ 61 : (2016) 4 AllLJ 690 : (2016) 5 AllWC 5202 : (2016) 132 RD 433

Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 15Uttar Pradesh Minor Minerals Concession Rules, 1963 - Rule 23
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High Courts17 Jun 2016Allowed

Shiam Singh Vs State

Allahabad High Court · (2016) 96 ACrC 101 : (2016) 166 AIC 870 : (2016) 4 CriCC 160 : (2017) 1 Crimes 583

Penal Code, 1860 (IPC) — Section 34, 436
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High Courts17 Jun 2016Allowed

Umesh Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 106 : (2017) 2 AllLJ 71 : (2016) 4 CriCC 294

Penal Code, 1860 (IPC) — Section 395
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High Courts15 Jun 2016Partly Allowed

Sharda Devi Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 18 : (2017) 1 AICLR 245 : (2016) 4 CriCC 236

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
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High Courts13 Jun 2016Allowed

Smt. Seema Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 95 : (2016) 5 AllLJ 328 : (2016) 4 CriCC 119 : (2017) 1 Crimes 524

Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 363, 364
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