High Courts04 Jul 2016Allowed
M/S. Triveni Engineering Works Ltd. Vs Commissioner of Trade Tax, U.P. Lucknow
Allahabad High Court · (2016) 93 UPTC 425
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 72 of 153
High Courts04 Jul 2016Dismissed
M/S Kalptaru Agro Forest Enterprises Pvt. Ltd. Vs The Commissioner Commercial Tax U.P.
Allahabad High Court · (2016) 93 UPTC 438
High Courts04 Jul 2016Dismissed
Sunil Charora And 2 Others - Petitioners @HASH State of U.P. And 5 Others
Allahabad High Court · (2016) 6 AllLJ 276
High Courts04 Jul 2016Allowed
Gajraj Singh Saxena Trust Lko. Vs District Judge Lucknow
Allahabad High Court · (2016) 119 ALR 720 : (2016) 3 ARC 217
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts04 Jul 2016Dismissed
Mukesh Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 773 : (2016) 5 AllLJ 798
Constitution of India, 1950 — Article 226
High Courts04 Jul 2016Disposed Off
Vivekanand Inter College Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 415 : (2016) LIC 4402
Uttar Pradesh Secondary Education Services Selection Board Act, 1982 — Section 21
High Courts04 Jul 2016Allowed
M/s Varshney Packaging Corporation Vs Commissioner, Trade Tax, U.P. Lucknow
Allahabad High Court · (2016) 9 ADJ 261
Uttar Pradesh Trade Tax Act, 1948 — Section 7(1), 7(3)
High Courts04 Jul 2016Dismissed
Mohammad Shareef Vs Additional District Judge, Court No.5, Lucknow
Allahabad High Court · (2017) 120 ALR 103 : (2016) 3 ARC 429
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(4)
High Courts04 Jul 2016Dismissed
Ramesh Rajbhar Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 690 : (2017) 1 ADJ 3
Constitution of India, 1950 — Article 226Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1)
High Courts04 Jul 2016Dismissed
M/S Singh Engineering Works Pvt. Ltd. Vs Commissioner of Trade Tax U.P.
Allahabad High Court · (2016) 7 ADJ 46 : (2016) 93 UPTC 420
Uttar Pradesh Trade Tax Act, 1948 - Section 4B, 4B(5)
High Courts04 Jul 2016Allowed
Raghubar Vs State of U.P.& Others
Allahabad High Court · (2016) 6 ADJ 668 : (2016) 5 AllWC 4391 : (2016) 118 ALR 100 : (2016) 133 RD 287
Land Acquisition Act, 1894 - Section 18, 23, 54
High Courts04 Jul 2016Dismissed
Suresh Kumar Mishra Vs Court of Addl. District Judge (Cbi-Iv) Lucknow
Allahabad High Court · (2016) 5 AllLJ 270 : (2017) 120 ALR 494 : (2016) 3 ARC 805
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(l)(a), 22
High Courts04 Jul 2016Allowed
Smt. Shakuntala Singh (U/A-227) Vs U.P. Awas Evam Vikas Parishad,Thru.Housing Commissioner
Allahabad High Court · (2016) 2 ARC 840
High Courts04 Jul 2016Dismissed
Kedar Nath Singh Vs Moti Lal
Allahabad High Court · (2016) 3 ARC 110
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 20
High Courts04 Jul 2016Dismissed
Smt. Kiran Vs Shiv Kumar
Allahabad High Court · (2017) 122 ALR 305 : (2017) 2 ARC 91
Second Appeal No. 96 of 1994
High Courts04 Jul 2016Dismissed
Mahendra Vs Smt. Jogaran
Allahabad High Court · (2017) 2 ARC 102
Second Appeal No. 1838 of 1998
High Courts04 Jul 2016Dismissed
Naresh Chandra Yadav Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 372 : (2017) 153 FLR 112 : (2016) 4 LLN 90
Constitution of India, 1950 - Article 226, 309Uttar Pradesh Absorption of Retrenched Employees of Government or Public Corporation in Government Service (Rescission of Rules) Rules, 2003 - Rule 2Uttar Pradesh Absorption of Retrenched
High Courts04 Jul 2016Dismissed
Vinod Kumar Pandey (U/A 227) Vs Additional District Judge Lucknow
Allahabad High Court · (2016) 5 AllLJ 86 : (2017) 120 ALR 531 : (2016) 2 ARC 844
High Courts01 Jul 2016Dismissed
Ajay Kumar Vs Sri Bhim Prasad Sonkar
Allahabad High Court · (2016) 6 ADJ 723
Representation of the People Act, 1951 - Section 100(1), 36, 5, 80, 81, 82, 83