High Courts08 Jul 2016Disposed Off
Ram Nath Gupta Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 453 : (2016) 4 UPLBEC 3201
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 70 of 153
High Courts08 Jul 2016Dismissed
Brahm Singh and 2 others Vs State of U.P. and 2 others
Allahabad High Court · (2016) 95 ACrC 950 : (2016) 7 ADJ 151 : (2016) 6 AllLJ 141
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420, 504, 506
High Courts08 Jul 2016Dismissed
Suraj Bhan Vs Dinesh Kumar Gupta
Allahabad High Court · (2016) 5 AllLJ 525 : (2016) 2 ARC 849
High Courts06 Jul 2016Disposed Off
Santosh Kumar Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 370
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 - Rule 11
High Courts06 Jul 2016Allowed
Commissioner of Income Tax Vs Allahabad High School Society
Allahabad High Court · (2017) 294 CurTR 170 : (2017) 390 ITR 75
Income Tax Act, 1961 - Section 12ALimitation Act, 1963 - Section 5
High Courts06 Jul 2016Disposed Off
Ram Sevak - Petitioner @HASH State of U.P. And 5 Others
Allahabad High Court · (2016) 11 ADJ 282 : (2017) 1 AllLJ 758 : (2016) 4 UPLBEC 3342
High Courts06 Jul 2016Disposed Off
M/S Mukesh Kumar Goel Vs The Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2016) 93 UPTC 430
High Courts06 Jul 2016Disposed Off
Jagdish Singh - Petitioner @HASH Union of India and 4 Others
Allahabad High Court · (2016) 6 AllLJ 264
Arbitration and Conciliation Act, 1996 - Section 36Constitution of India, 1950 - Article 226
High Courts06 Jul 2016Allowed
Smt. Kiran Singh Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 836
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482
High Courts06 Jul 2016Allowed
Raju @ Abid Vs Union of India and 5 others
Allahabad High Court · (2016) 96 ACrC 5 : (2016) 7 ADJ 216 : (2016) 5 AllLJ 359
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 3(2)
High Courts06 Jul 2016Dismissed
Inderjeet Singh Vs M/S. J.M. Aprailes Pvt. Ltd.
Allahabad High Court · (2016) 3 ARC 92
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1Provincial Small Cause Courts Act, 1887 - Section 25
High Courts06 Jul 2016Dismissed
Smt. Pana Vs State of U.P.
Allahabad High Court · (2016) 133 RD 347 : (2016) 132 RD 301
High Courts06 Jul 2016Disposed Off
Amit Kumar Vs State of U.P.
Allahabad High Court · (2016) 132 RD 275
High Courts05 Jul 2016Disposed Off
U.P.S.R.T.C. Vs Smt. Gudia Devi
Allahabad High Court · (2017) 2 ADJ 440 : (2017) 121 ALR 719
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 163, Section 166, Section 173
High Courts05 Jul 2016Dismissed
Mohd. Shafi Vs Distt. Judge Balrampur
Allahabad High Court · (2017) 134 RD 251
Civil Procedure Code, 1908 (CPC) - Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
High Courts05 Jul 2016Dismissed
Mohanlal Vs State of U.P.
Allahabad High Court · (2017) 134 RD 60
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 209, Section 229-B
High Courts05 Jul 2016Dismissed
Neeraj Kumar Katiyar Vs Union of India
Allahabad High Court · (2016) 96 ACrC 381
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 8
High Courts05 Jul 2016Dismissed
M/S Rayana Paper Board Industries Limited Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 437
High Courts05 Jul 2016Dismissed
The Commissioner, Commercial Tax, U.P. Lucknow Vs S/S. Deputy Controller of Stores
Allahabad High Court · (2016) 93 UPTC 433
High Courts05 Jul 2016Allowed
M/S Om Sai Lauh Kala Samiti Industrial Area Vs Commissioner of Commercial Tax, U.P. Lko.
Allahabad High Court · (2016) 93 UPTC 435