COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 68 of 153

High Courts11 Jul 2016Dismissed

Ram Babu Kurmi Vs State of U.P. and another

Allahabad High Court · (2016) 96 ACrC 788 : (2016) 7 ADJ 143

Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)

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High Courts11 Jul 2016Dismissed

Amar Singh Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 140 : (2016) 7 ADJ 185

Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302, 34

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High Courts11 Jul 2016Partly Allowed

Sam Higginbottom of Agriculture Technology and Science Vs M/s. Acurite Contractors and Engineers

Allahabad High Court · (2016) 8 ADJ 40 : (2016) 118 ALR 398 : (2016) 3 ARC 343 : (2016) 2 RJ 1560

Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3(6)(b), 151

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High Courts11 Jul 2016Disposed Off

Committee of Management, Lalit Krishna Women Inst. of Higher Education Vs State of U.P.

Allahabad High Court · (2016) 7 ADJ 508 : (2016) 5 AllLJ 122

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High Courts11 Jul 2016Dismissed

Rajendra Prasad Mishra Vs D.D.C., Varanasi

Allahabad High Court · (2016) 118 ALR 783 : (2016) 132 RD 308

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High Courts11 Jul 2016Dismissed

Ramesh Singh Vs Sonia Gandhi

Allahabad High Court · (2016) 7 ADJ 593

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High Courts11 Jul 2016Partly Allowed

M/S Tata Motors Limited Deva Road Lucknow Vs Commissioner Commercial Tax U.P. Lucknow

Allahabad High Court · (2016) 8 ADJ 224

Value Added Tax Act, 2008 - Section 55, 57

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High Courts11 Jul 2016Dismissed

Kameshwar Thakur Vs R.H.E.O.

Allahabad High Court · (2016) 7 ADJ 724 : (2016) 5 AllWC 4589

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High Courts11 Jul 2016Allowed

C/M Gautam Buddha Inter College Vs State of U.P.

Allahabad High Court · (2016) 7 ADJ 665 : (2016) 6 AllLJ 126 : (2016) 5 AllWC 4974 : (2016) 4 UPLBEC 3023

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High Courts11 Jul 2016Dismissed

Kisan Sahakari Chini Mills Ltd. Vs Commissioner of C. Ex., Meerut

Allahabad High Court · (2017) 345 ELT 613

Central Excise Appeal No. 21 of 2010

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High Courts11 Jul 2016Dismissed

Rajkumar Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 1 : (2016) 7 ADJ 570

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High Courts08 Jul 2016Allowed

Ram Khilauni Vs Vimal Kumar

Allahabad High Court · (2017) 1 ARC 31

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12, Section 16

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High Courts08 Jul 2016Disposed Off

Ram Ashrey Chaubey Vs State of U.P.

Allahabad High Court · (2017) 3 AllLJ 158

Uttar Pradesh Secondary Education Service Commission Act, 1982 - Section 18, Section 33-C(1)(a)Uttar Pradesh Secondary Education Services Selection Board Rules, 1988 - Rule 11(2)(b)

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High Courts08 Jul 2016Allowed