High Courts08 Jul 2016Dismissed
Dr. (Mrs.) Shayesta Khan Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 709 : (2017) 1 ADJ 533
Constitution of India, 1950 — Article 226Copyright Act, 1957 — Section 63
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 69 of 153
High Courts08 Jul 2016Disposed Off
Sunil Kumar @ Sunit Vs Krishna Kumar Agrawal
Allahabad High Court · (2017) 120 ALR 153 : (2016) 3 ARC 428
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts08 Jul 2016Allowed
Gulzari Lal Vs Babu Ram and others
Allahabad High Court · (2016) 7 ADJ 272 : (2016) 5 AllWC 4386 : (2016) 132 RD 453 : (2016) 2 RJ 1163
United Provinces Tenancy (Amendment) Act, 1947 - Section 10, 27United Provinces Tenancy Act, 1939 - Section 171Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 11(1), 9(2)
High Courts08 Jul 2016Dismissed
Mrs. Kumud Bhargava Vs Sudhir Bharagav and others
Allahabad High Court · (2016) 7 ADJ 266 : (2017) 1 ARC 386
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 11
High Courts08 Jul 2016Allowed
Panna Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 860 : (2016) 7 ADJ 321
Penal Code, 1860 (IPC) - Section 376, 452, 506
High Courts08 Jul 2016Allowed
Bablu Saini @ Dinesh Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 817 : (2016) 7 ADJ 145
Penal Code, 1860 (IPC) - Section 376(2)(f), 506
High Courts08 Jul 2016Dismissed
Jagdish Mishra and other Vs State
Allahabad High Court · (2016) 95 ACrC 799 : (2016) 7 ADJ 291
Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts08 Jul 2016Allowed
Pappu Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 793 : (2016) 7 ADJ 179
Penal Code, 1860 (IPC) - Section 376, 511
High Courts08 Jul 2016Dismissed
Raju (From Jail) Vs State
Allahabad High Court · (2016) 95 ACrC 832 : (2016) 7 ADJ 156 : (2016) 4 CriCC 122 : (2017) 1 RCRCriminal 425
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts08 Jul 2016Allowed
Shailendra Kumar Sharma Vs Smt. Chandra Kanta Sharma
Allahabad High Court · (2016) 3 ARC 69
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts08 Jul 2016Dismissed
Jaspreet Singh Grewal Vs State of U.P. and another
Allahabad High Court · (2016) 95 ACrC 955 : (2016) 7 ADJ 309 : (2016) 6 AllLJ 280
Criminal Procedure Code, 1973 (CrPC) - Section 407
High Courts08 Jul 2016Dismissed
Udai Narain Tiwari Vs D.D.C., Chandauli
Allahabad High Court · (2016) 132 RD 335
High Courts08 Jul 2016Dismissed
Daddul @ Dadulli Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 808
High Courts08 Jul 2016Dismissed
Alok Kumar Kaushik Vs O.P. Shah
Allahabad High Court · (2016) 3 ARC 91
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Provincial Small Cause Courts Act, 1887 - Section 25
High Courts08 Jul 2016Dismissed
Om Prakash Shyamdasani Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 963 : (2016) 7 ADJ 401 : (2016) 165 AIC 868 : (2016) 4 CriCC 218
High Courts08 Jul 2016Dismissed
Sakhawat Ali Vs State of U.P.
Allahabad High Court · (2016) 132 RD 273
High Courts08 Jul 2016Dismissed
Partho Banerjee Vs State of U.P. Thru'' Principal Secry.
Allahabad High Court · (2016) 2 ARC 861
High Courts08 Jul 2016Allowed
Arun Kumar Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 823 : (2016) 11 ADJ 20 : (2017) 1 AllCrlRulings 203
High Courts08 Jul 2016Allowed
Manoj Kumar Vs Board of Revenue, Allahabad
Allahabad High Court · (2016) 132 RD 333
High Courts08 Jul 2016Partly Allowed
Kallu Kushwaha Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 865