High Courts12 Jul 2016Dismissed
Rajesh Vs State of U.P
Allahabad High Court · (2016) 11 ADJ 762 : (2016) 133 RD 35 : (2016) 4 UPLBEC 2685
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122 B
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 67 of 153
High Courts12 Jul 2016Allowed
Jabir Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 626
Penal Code, 1860 (IPC) — Section 147, 149, 307, 333, 336, 504, 506
High Courts12 Jul 2016Dismissed
Km. Kalawati Yadav Vs I.O.C.L.
Allahabad High Court · (2016) 5 AllLJ 698
Essential Commodities Act, 1955 — Section 3
High Courts12 Jul 2016Allowed
Prahlad Vs Dy. Director of Consolidation
Allahabad High Court · (2016) 132 RD 318
High Courts12 Jul 2016Dismissed
State of U.P. Vs Sri R.B.L. Gupta
Allahabad High Court · (2016) 7 ADJ 681 : (2017) 121 ALR 370 : (2017) 121 ALR 46 : (2017) 1 ARC 288 : (2017) 135 RD 219
High Courts12 Jul 2016Disposed Off
Sant Raj Vs State of U.P. and 4 Ors.
Allahabad High Court · (2016) 7 ADJ 277 : (2016) 5 AllWC 5182 : (2016) 119 ALR 148 : (2016) 3 UPLBEC 2529
Service Selection Board Act, 1982 - Section 18Uttar Pradesh Secondary Education Service Commission Act, 1982 - Rule 14(6), 1998
High Courts12 Jul 2016Allowed
M/S Hindustan Coca Cola Beverage Pvt. Ltd. Vs Commissioner, Commercial Taxes
Allahabad High Court · (2016) 8 ADJ 180 : (2016) 93 UPTC 409
Uttar Pradesh Value Added Tax Act, 2008 - Section 48(5)
High Courts12 Jul 2016Dismissed
Ram Janam Vs The Additional Commissioner IInd
Allahabad High Court · (2016) 132 RD 320
High Courts12 Jul 2016Dismissed
Ram Dayal Pal Vs Dy. Director of Consolidation Varanasi
Allahabad High Court · (2016) 132 RD 327
High Courts12 Jul 2016Dismissed
Harnarain Vs Dy. Director of Consolidation Mahoba
Allahabad High Court · (2016) 132 RD 339
High Courts12 Jul 2016Dismissed
Anil Kumar Vs Dy. Director of Consolidation Meerut
Allahabad High Court · (2016) 132 RD 337
High Courts12 Jul 2016Dismissed
Suresh Vs Addl. Commissioner (Administration)
Allahabad High Court · (2017) 134 RD 591 : (2016) 132 RD 312
High Courts11 Jul 2016Allowed
U.P. State Industrial Development Vs Commissioner of Income Tax-II
Allahabad High Court · (2017) 2 ADJ 138
Income Tax Act, 1961 - Section 143(2), Section 148
High Courts11 Jul 2016Partly Allowed
U.P. State Industrial Development Cor. Ltd. Vs Commissioner of Income Tax Kanpur
Allahabad High Court · (2017) 2 ADJ 188
Income Tax Act, 1961 - Section 12AA(2), Section 260A, Section 36(1)(v), Section 37(1), Section 40(A)(7), Section 80-IA
High Courts11 Jul 2016Dismissed
Iqbal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 153
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 364A
High Courts11 Jul 2016Dismissed
V.S. Mittal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 264 : (2017) 1 ADJ 2
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 37-A, 37-D
High Courts11 Jul 2016Allowed
Shiv Kumar and 3 Others - Applicants @HASH State of U.P. and another - Opposite Parties
Allahabad High Court · (2016) 97 ACrC 28 : (2017) 1 ADJ 326
Criminal Procedure Code, 1973 (CrPC) - Section 107, Section 111, Section 116, Section 482
High Courts11 Jul 2016Dismissed
Commr. of Cus. and C. Ex., Noida Vs Supreme Industries Ltd.
Allahabad High Court · (2016) 341 ELT 607
High Courts11 Jul 2016Dismissed
Aaram Singh Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 738
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 147, 148, 304, 323, 336, 427, 506