High Courts18 Jul 2016Disposed Off
Smt. Surya Kumari Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 721 : (2017) 1 ADJ 5
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 65 of 153
High Courts18 Jul 2016Disposed Off
Indian Potash Limited Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 676 : (2016) 5 AllWC 5349
High Courts18 Jul 2016Dismissed
Rakesh Singh Vs Deputy Director of Consolidation, Shahjahanpur
Allahabad High Court · (2016) 132 RD 735 : (2016) 132 RD 425
High Courts18 Jul 2016Disposed Off
Bhole Nath Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 430 : (2016) 6 AllLJ 129 : (2016) 6 AllWC 6363 : (2016) 2 RJ 1547 : (2016) 4 UPLBEC 2660
High Courts15 Jul 2016Allowed
Jameel Haider Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 226 : (2016) 166 AIC 885
Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 401
High Courts15 Jul 2016Dismissed
Ishtiyak Ahmad Vs Meena
Allahabad High Court · (2016) 11 ADJ 801 : (2017) 169 AIC 940 : (2016) 118 ALR 564 : (2017) 1 CivilLJ 836 : (2016) 133 RD 550 : (2016) 2 RJ 1439
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 227
High Courts15 Jul 2016Dismissed
Ramchandar Agarwal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 232 : (2017) 1 ADJ 6 : (2016) 4 CriCC 441
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 401
High Courts15 Jul 2016Disposed Off
Jai Kishore Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 60
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 326, 504, 506
High Courts15 Jul 2016Disposed Off
Smt. Sadhna Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 443 : (2016) 6 AllWC 6353 : (2016) 4 UPLBEC 2700
High Courts15 Jul 2016Dismissed
Raj Kumar Tyagi Vs State of U.P.
Allahabad High Court · (2016) 132 RD 291
High Courts15 Jul 2016Allowed
Smt. Ganpati Vs State
Allahabad High Court · (2016) 95 ACrC 873 : (2016) 8 ADJ 72 : (2016) 165 AIC 874
High Courts15 Jul 2016Dismissed
Bachchu Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 944 : (2016) 8 ADJ 479 : (2016) 165 AIC 862
High Courts15 Jul 2016Dismissed
Vashistha Narayan Vs Dy. Director of Consolidation Ballia
Allahabad High Court · (2016) 132 RD 310
High Courts15 Jul 2016Dismissed
Raman Das Vs State of U.P.
Allahabad High Court · (2016) 6 FLT 791 : (2016) 132 RD 322
High Courts15 Jul 2016Dismissed
Jaman Singh Bisht Vs U.P. Rajkiya Nirman Nigam Ltd.
Allahabad High Court · (2016) 7 ADJ 553 : (2016) 118 ALR 342 : (2017) 1 CLR 848 : (2016) 151 FLR 830
High Courts14 Jul 2016Dismissed
Yashpal Vs State of U.P.
Allahabad High Court · (2017) 120 ALR 535
Constitution of India, 1950 - Article 226Uttar Pradesh Nagar Nigam Act, 1959 - Section 25(1)(a)
High Courts14 Jul 2016Dismissed
Buddhipal Verma Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 294
Penal Code, 1860 (IPC) — Section 302
High Courts14 Jul 2016Dismissed
Raghu Raj Singh Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 238
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts14 Jul 2016Dismissed
Smt. Shilpi Srivastava Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 246 : (2017) 1 ADJ 2
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306