High Courts20 Jul 2016Allowed
Ramesh Chand Joshi Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 968 : (2016) 7 ADJ 406 : (2016) 165 AIC 858 : (2016) 6 AllWC 5728 : (2016) 119 ALR 260
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 64 of 153
High Courts20 Jul 2016Dismissed
Ashok Kumar Vs The State
Allahabad High Court · (2016) 96 ACrC 277 : (2016) 7 ADJ 754
High Courts20 Jul 2016Allowed
Manoj Kumar Gupta Vs Additional District Judge
Allahabad High Court · (2017) 120 ALR 605 : (2016) 3 ARC 95 : (2017) 134 RD 790
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts20 Jul 2016Disposed Off
Mohini Gupta Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 845 : (2016) 7 ADJ 577 : (2016) 5 AllWC 5185
High Courts19 Jul 2016Dismissed
Asha Maheshwari Vs Rani Suneeta Shah
Allahabad High Court · (2017) 171 AIC 952 : (2017) 170 AIC 958 : (2017) 120 ALR 7 : (2017) 1 ARC 513 : (2017) 134 RD 440
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts19 Jul 2016Allowed
Jitendra Bahadur Singh Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 242 : (2017) 2 AllLJ 216 : (2016) 4 UPLBEC 3353
Constitution of India, 1950 - Article 226
High Courts19 Jul 2016Dismissed
Anil Kumar Srivastava Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 219
Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts19 Jul 2016Disposed Off
Udaiveer Singh Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 13 : (2016) 118 ALR 612
Constitution of India, 1950 — Article 226Uttar Pradesh Scheduled Commodities Distribution Order, 2004 — Order 28(3)
High Courts19 Jul 2016Allowed
M/s Som Distilleries & Breweries Ltd. Vs Commissioner of Trade Tax U.P.
Allahabad High Court · (2016) 9 ADJ 391
Trade Marks Act, 1948 — Section 28 A(1), 28 A(6)
High Courts19 Jul 2016Disposed Off
Director, U.P. Hindi Sansthan Vs Jai Kishan Srivastava
Allahabad High Court · (2016) 9 ADJ 276
High Courts19 Jul 2016Dismissed
Haider Ali Kazim @ Asad Kazim Vs Mohammad Iqbal Mahmood Kazim
Allahabad High Court · (2016) 7 ADJ 683 : (2016) 5 AllWC 4999 : (2016) 118 ALR 712 : (2016) 132 RD 533
High Courts19 Jul 2016Allowed
Kishan Pal Singh Vs Dy. Director of Consolidation G.B. Nagar
Allahabad High Court · (2016) 118 ALR 696 : (2016) 132 RD 530
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts19 Jul 2016Allowed
Prabhu Vs State of Uttar Pradesh
Allahabad High Court · (2016) 132 RD 634
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 195, 197, 198(4)
High Courts19 Jul 2016Dismissed
Shyam Sunder Vs D.D.C./A.D.M. (F and R)
Allahabad High Court · (2016) 118 ALR 688 : (2016) 132 RD 638 : (2016) 132 RD 423
High Courts18 Jul 2016Partly Allowed
M/S Shyam Behari Lal Keserwani Vs Commissioner, U.P. Trade
Allahabad High Court · (2016) 9 ADJ 583
Uttar Pradesh Trade Tax Act, 1948 — Section 2(e-l)
High Courts18 Jul 2016Dismissed
Badshah @ Subhash Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 285 : (2017) 1 ADJ 4
Penal Code, 1860 (IPC) — Section 376
High Courts18 Jul 2016Dismissed
Net Ram Vs State of Uttar Pradesh
Allahabad High Court · (2016) 96 ACrC 665 : (2016) 8 ADJ 665
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jul 2016Allowed
M/s Maiden Industries Vs Commissioner of Trade Tax, U.P. Lucknow
Allahabad High Court · (2016) 9 ADJ 316
Uttar Pradesh Trade Tax Act, 1948 — Section 3B, 4BB