COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 62 of 153

High Courts26 Jul 2016Dismissed

Bafati - Revisionist @HASH State of U.P. - Opposite Party

Allahabad High Court · (2016) 97 ACrC 83 : (2017) 1 ADJ 324 : (2017) 1 AllCrlRulings 197

Penal Code, 1860 (IPC) - Section 304A, Section 337, Section 338, Section 427

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High Courts26 Jul 2016Dismissed

Merazuddin Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 843 : (2016) 11 ADJ 18

Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 401

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High Courts26 Jul 2016Dismissed

Mohit Mishra Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 229 : (2016) 7 ADJ 620

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High Courts26 Jul 2016Dismissed

Ashok Kumar Pandey Vs Deputy Director of Consolidation Varanasi

Allahabad High Court · (2016) 132 RD 625 : (2016) 132 RD 535

Uttar Pradesh Land Revenue Act, 1901 - Section 201

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High Courts26 Jul 2016Dismissed

Satyendra Pal Singh Vs State of U.P.

Allahabad High Court · (2016) 7 ADJ 622

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High Courts26 Jul 2016Dismissed

Hari Pal Singh Vs State of U.P.

Allahabad High Court · (2016) 7 ADJ 655 : (2016) 6 AllLJ 117 : (2016) 5 AllWC 4781

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High Courts25 Jul 2016Dismissed

Kedar Nath Singh Vs State of U.P.

Allahabad High Court · (2017) 1 AllLJ 464

Constitution of India, 1950 - Article 226Uttar Pradesh Board of Secondary Sanskrit Education Act, 2000 - Section 21

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High Courts25 Jul 2016Allowed

Faiyaz Ali - Applicant @HASH State of U.P. and another - Opposite Parties

Allahabad High Court · (2016) 10 ADJ 623

Criminal Procedure Code, 1973 (CrPC) - Section 397(2)

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High Courts25 Jul 2016Allowed

Ram Avtar (Jail Appeal) - Appellant @HASH State of U.P.

Allahabad High Court · (2016) 6 AllLJ 283

Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 300, Section 302, Section 34, Section 449

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High Courts25 Jul 2016Allowed

Ramajor Vs Dy. Director of Consolidation

Allahabad High Court · (2016) 132 RD 733

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High Courts25 Jul 2016Disposed Off

Chotey Lal Yadav Vs Union of India

Allahabad High Court · (2016) 7 ADJ 763 : (2016) 9 ADJ 192 : (2016) 5 AllLJ 518

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High Courts25 Jul 2016Dismissed

Smt. Manju Yadav Vs State of U.P.

Allahabad High Court · (2016) 7 ADJ 731 : (2016) 5 AllLJ 702 : (2017) 1 Crimes 41

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High Courts25 Jul 2016Allowed

Mohd. Ismail Vs U.P. Sunni Central Waqf Board

Allahabad High Court · (2016) 7 ADJ 619

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High Courts25 Jul 2016Dismissed

Manish Kumar Singh Vs State of U.P.

Allahabad High Court · (2016) 7 ADJ 476 : (2016) 5 AllLJ 706 : (2016) 5 AllWC 4791 : (2016) 3 UPLBEC 2444

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High Courts25 Jul 2016Allowed

Ved Prakash Vs Kanhaiya Lal

Allahabad High Court · (2016) 7 ADJ 591 : (2016) 5 AllWC 5190 : (2016) 4 CivilLJ 438

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High Courts25 Jul 2016Allowed

M/s. Kartikey Ispat Pvt. Ltd. Vs Commissioner of Trade

Allahabad High Court · (2017) 4 ADJ 814

Trade Tax Revision No. 1468 of 2005

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High Courts22 Jul 2016Allowed

State of U.P. Vs Munshi Lal Baghel

Allahabad High Court · (2016) 8 ADJ 501 : (2016) 4 UPLBEC 2775

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High Courts22 Jul 2016Allowed

M/s Jay Tech. Printing Systems (Pvt.) Limited Vs Commissioner, U.P. Trade Tax, Lucknow

Allahabad High Court · (2016) 9 ADJ 441

Uttar Pradesh Trade Tax Act, 1948 — Section 13(1-A), 13-A(4)

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High Courts22 Jul 2016Partly Allowed

Ram Raj Vs State

Allahabad High Court · (2016) 96 ACrC 313 : (2016) 7 ADJ 612

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High Courts22 Jul 2016Allowed

Chintamani Upadhyaya Vs State of U.P.

Allahabad High Court · (2016) 8 ADJ 135 : (2016) 4 UPLBEC 2795

Constitution of India, 1950 - Article 226

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