High Courts29 Jul 2016Disposed Off
Pohari Saran Mishra Vs Commissioner, Commercial Tax, U.P., Lucknow
Allahabad High Court · (2016) 11 ADJ 640
Uttar Pradesh Trade Tax Act, 1948 - Section 2(i)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 60 of 153
High Courts29 Jul 2016Allowed
Radhika Oil Industries Vs Commissioner Trade Tax
Allahabad High Court · (2016) 11 ADJ 550
Uttar Pradesh Trade Tax Act, 1948 - Section 15A(1)(o), Section 28A, Section 28B
High Courts29 Jul 2016Allowed
Satish Chandra @ Satish Pandit Vs Manohar Lal Gera
Allahabad High Court · (2017) 120 ALR 26 : (2017) 1 ARC 470 : (2016) 3 ARC 336
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts29 Jul 2016Allowed
Balbeer Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 199 : (2016) 8 ADJ 245
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 147, 148, 149, 302
High Courts29 Jul 2016Dismissed
Vinod Kumar Vs Naresh Chandra Sharma
Allahabad High Court · (2016) 8 ADJ 62 : (2016) 5 AllLJ 692 : (2016) 119 ALR 321 : (2016) 3 ARC 146
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2(2)
High Courts29 Jul 2016Dismissed
Anuj @ Prasoon Shukla Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 585 : (2016) 8 ADJ 237
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323, 452, 504, 506
High Courts29 Jul 2016Dismissed
Samshad Ali Khan Vs D.D.C.
Allahabad High Court · (2016) 132 RD 742 : (2016) 132 RD 427
High Courts29 Jul 2016Dismissed
Peetam Lal Vs D.D.C.
Allahabad High Court · (2016) 132 RD 521
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 42-A
High Courts29 Jul 2016Dismissed
Ram Avadh Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 102 : (2016) 118 ALR 317
Constitution of India, 1950 - Article 14, 226
High Courts29 Jul 2016Allowed
Babloo Pandit @ Ajay Sharma Vs Manohar Lal Gera
Allahabad High Court · (2016) 3 ARC 149
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts29 Jul 2016Dismissed
Mohan Vs Deputy Director of Consolidation Rampur
Allahabad High Court · (2016) 119 ALR 90 : (2016) 132 RD 524
Uttar Pradesh Panchayat Raj Act, 1947 - Section 109A(2)
High Courts29 Jul 2016Allowed
Bhoora Khan Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 188 : (2016) 8 ADJ 29
Penal Code, 1860 (IPC) - Section 364A
High Courts29 Jul 2016Partly Allowed
Suraj Prasad Keshari Vs Pyare Mohan
Allahabad High Court · (2016) 7 ADJ 645 : (2016) 6 AllWC 5732 : (2016) 118 ALR 591 : (2016) 3 ARC 476 : (2016) 133 RD 559 : (2016) 2 RJ 1415
High Courts29 Jul 2016Dismissed
Shah Alam Vs Union of India
Allahabad High Court · (2016) 8 ADJ 85 : (2016) AIR(Allahabad) 163 : (2017) 1 AllLJ 603 : (2016) 5 AllWC 5173 : (2016) 119 ALR 832 : (2017) 1 RJ 53
General Clauses Act, 1897 - Section 6Waqf Act, 1995 - Section 3(q), 84, 85Waqf Repealing and Amending (Second) Act, 2015 - Section 4
High Courts29 Jul 2016Partly Allowed
State of U.P. Vs Ashish Kumar Pandey
Allahabad High Court · (2016) 7 ADJ 629 : (2016) 5 AllWC 4592 : (2016) 3 UPLBEC 2493
High Courts29 Jul 2016Dismissed
Narvedeshwar Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 216 : (2016) 8 ADJ 374
Arms Act, 1959 - Section 25, 3Penal Code, 1860 (IPC) - Section 302, 307, 326
High Courts29 Jul 2016Allowed
Union of India Vs Ram Narayan Prasad
Allahabad High Court · (2016) 7 ADJ 582 : (2016) 6 AllWC 6381 : (2016) 118 ALR 333
High Courts28 Jul 2016Dismissed
Jamuna Prasad Vs Thakur Ji Mahamaya Devi Virajman
Allahabad High Court · (2016) 9 ADJ 646 : (2016) 119 ALR 188 : (2016) 3 ARC 363 : (2017) 1 CivCC 504 : (2016) 4 CivilLJ 507 : (2016) 133 RD 742 : (2016) 2 RJ 1446
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4
High Courts28 Jul 2016Allowed
Central Coal Fields Ltd. Vs Janardan Singh
Allahabad High Court · (2016) 9 ADJ 529 : (2016) 5 AllWC 5162 : (2016) 118 ALR 724
Evidence Act, 1872 — Section 101
High Courts28 Jul 2016Allowed
Arslan Zaheer Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 740 : (2016) 11 ADJ 10 : (2016) 167 AIC 873
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 307, 364