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Allahabad High Court judgments, 2016

3,056 judgments · page 59 of 153

High Courts01 Aug 2016Dismissed

New India Assurance Co. Ltd. Vs Smt. Resha Devi

Allahabad High Court · (2017) 3 ADJ 685 : (2017) 3 AllLJ 199

Central Motor Vehicles Rules, 1989 - Rule 220-ACivil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 140, Section 166, Section 173
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High Courts01 Aug 2016Dismissed

Ram Autar Vs Board of Revenue Allahabad

Allahabad High Court · (2016) 132 RD 731

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229-B
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High Courts01 Aug 2016Dismissed

Ayodhya Prasad Mishra Vs State of U.P.

Allahabad High Court · (2016) 11 ADJ 607 : (2016) 5 AllLJ 540 : (2016) 6 AllWC 6208 : (2016) 132 RD 768

Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5), 23C
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High Courts01 Aug 2016Dismissed

Kanta Kapoor Vs Sardar Kuldeep Singh

Allahabad High Court · (2016) 119 ALR 696 : (2016) 3 ARC 197 : (2017) 134 RD 222

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37, 38
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High Courts01 Aug 2016Dismissed

Sushil Kumar Vs State of U.P.

Allahabad High Court · (2016) 5 AllLJ 565

Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 4
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High Courts01 Aug 2016Disposed Off

Nadiraja Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 861 : (2017) 1 ADJ 508

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354, 452Protection of Children from Sexual Offences Act, 2012 — Section 28, 33, 6, 8
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High Courts01 Aug 2016Allowed

Akaram Farruki @ Chunmun Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 742 : (2016) 11 ADJ 23 : (2016) 167 AIC 872

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
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High Courts01 Aug 2016Allowed

Dinesh Sahu Vs Krishna Pal Yadav

Allahabad High Court · (2016) 8 ADJ 155 : (2016) 5 AllWC 4381 : (2016) 118 ALR 672 : (2016) 3 ARC 151

Provincial Small Cause Courts Act, 1887 - Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)
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High Courts01 Aug 2016Dismissed

Mange @ Mange Ram Vs State of U.P.

Allahabad High Court · (2016) 8 ADJ 79 : (2016) 5 AllLJ 381 : (2016) 5 AllWC 4374 : (2016) 119 ALR 588 : (2016) 4 UPLBEC 2757

Land Acquisition Act, 1894 - Section 4, 5A, 6
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High Courts29 Jul 2016Allowed

Nathu Singh Vs Srimati Rajvati

Allahabad High Court · (2016) 8 ADJ 567 : (2016) 5 AllWC 4977 : (2016) 118 ALR 703 : (2016) 3 ARC 290 : (2016) 2 RJ 1406

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 15, Order 32 Rule 4
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High Courts29 Jul 2016Dismissed

Shyama Devi Vs Chanda Devi

Allahabad High Court · (2016) 8 ADJ 559 : (2017) 172 AIC 939 : (2017) 120 ALR 27 : (2016) 3 ARC 365 : (2016) 133 RD 38 : (2016) 2 RJ 1529

Contract Act, 1872 — Section 56Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 56
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