High Courts04 Aug 2016Allowed
M/S Bharat Catering Corp. Lko. Vs Indian Railway Catering
Allahabad High Court · (2016) 8 ADJ 718 : (2017) 1 AllWC 432 : (2016) 118 ALR 666
Arbitration and Conciliation Act, 1996 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 57 of 153
High Courts04 Aug 2016Allowed
Prem Pal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 343 : (2016) 8 ADJ 585
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2016Allowed
A.T.V. Projects India Ltd. Vs Union of India
Allahabad High Court · (2016) 341 ELT 603
High Courts04 Aug 2016Disposed Off
Raju Chaturvedi @ Ram Prakash Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 875 : (2016) 10 ADJ 3 : (2016) 6 AllLJ 509 : (2016) 6 FLT 832
Criminal Procedure Code, 1973 (CrPC) — Section 482Environment (Protection) Act, 1986 — Section 21, 4Mines and Minerals (Development and Regulation) Act, 1957 — Section 3, 70
High Courts04 Aug 2016Dismissed
Bankers Institute of Rural Development Vs Rashtriya Krishi Evam Bankers
Allahabad High Court · (2016) 8 ADJ 168 : (2016) 5 AllLJ 606 : (2016) 151 FLR 391
High Courts04 Aug 2016Allowed
Harish Chandra Pandey Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 613 : (2016) 8 ADJ 368
Penal Code, 1860 (IPC) - Section 302
High Courts04 Aug 2016Dismissed
M/s. Bajaj Polyset Pvt. Ltd. Vs Union of India
Allahabad High Court · (2017) 394 ITR 316
Writ Tax No. 532 of 2008
High Courts03 Aug 2016Allowed
Rajesh Paper Mills Vs Union of India
Allahabad High Court · (2017) 3 ADJ 76
Central Excise Rules, 2002 - Rule 8(3)Central Excises and Salt Act, 1944 - Section 11AB
High Courts03 Aug 2016Dismissed
Vishal Verma Vs Shri Haripal Singh
Allahabad High Court · (2016) 4 CivilLJ 301
Motor Vehicles Act, 1988 - Section 168, Section 173
High Courts03 Aug 2016Allowed
Ghaziabad Development Authority Vs Union of India
Allahabad High Court · (2017) 3 ADJ 420
Income Tax Act, 1961 - Section 194A(1), Section 201(1)
High Courts03 Aug 2016Allowed
Bansh Bahadur Vs State of U.P.
Allahabad High Court · (2017) 120 ALR 541 : (2017) 134 RD 779
Constitution of India, 1950 - Article 226
High Courts03 Aug 2016Allowed
Rajesh Kumar Gupta Vs Deepak Tandon
Allahabad High Court · (2016) 8 ADJ 652 : (2016) 6 AllWC 5725 : (2016) 119 ALR 264 : (2016) 3 ARC 617
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts03 Aug 2016Dismissed
Kirtan Kokila Baranwal Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 556
Penal Code, 1860 (IPC) — Section 109, 304, 336
High Courts03 Aug 2016Dismissed
Sita Ram Tekriwal Vs Raj Kumar
Allahabad High Court · (2016) 8 ADJ 655 : (2016) 119 ALR 422 : (2017) 1 ARC 67 : (2017) 134 RD 121
High Courts03 Aug 2016Partly Allowed
Naresh Raidas Vs State of Uttar Pradesh
Allahabad High Court · (2016) 97 ACrC 129 : (2016) 9 ADJ 34
Penal Code, 1860 (IPC) — Section 201, 304
High Courts03 Aug 2016Allowed
Ram Ujagir Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 15 : (2016) 6 AllWC 5741 : (2016) 118 ALR 453 : (2016) 133 RD 434
High Courts03 Aug 2016Allowed
Ram Lakhan Vs State of Uttar Pradesh
Allahabad High Court · (2016) 8 ADJ 702 : (2016) 5 AllWC 4384
Constitution of India, 1950 — Article 226
High Courts03 Aug 2016Allowed
Manisha Ajariya Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 564 : (2016) 10 ADJ 3 : (2017) 1 AllLJ 225 : (2017) 1 CriCC 339
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 323, Section 498A, Section 504, Section 506
High Courts03 Aug 2016Disposed Off
M/S Mahesh Edible Oil Industries Ltd. Vs Commissioner Commercial Taxes U.P. LKO
Allahabad High Court · (2016) 11 ADJ 804
Uttar Pradesh Value Added Tax Act, 2008 - Section 54(1), Section 54(14)
High Courts03 Aug 2016Allowed
Sanjeev Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 723 : (2016) 9 ADJ 280 : (2016) 5 AllLJ 514 : (2016) 4 CriCC 805 : (2017) 2 Crimes 87
Penal Code, 1860 (IPC) — Section 376, 506