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Allahabad High Court judgments, 2016

3,056 judgments · page 56 of 153

High Courts08 Aug 2016Allowed

Jiya Lal Vs Ayodhya

Allahabad High Court · (2016) 8 ADJ 286 : (2017) 120 ALR 585 : (2016) 118 ALR 656 : (2016) 3 ARC 654 : (2016) 133 RD 575

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17(1), 96
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High Courts05 Aug 2016Disposed Off

Hari Narayan Singh Vs State of U.P.

Allahabad High Court · (2016) 8 ADJ 424 : (2016) 5 AllLJ 582 : (2016) 5 AllWC 4565 : (2016) 4 UPLBEC 2727

Uttar Pradesh Intermediate Education Act, 1921 — Section 16-A
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High Courts05 Aug 2016Dismissed

Rashmi Bhatiya Vs Geeta Sharma

Allahabad High Court · (2016) 8 ADJ 232 : (2016) 5 AllLJ 403 : (2016) 6 AllWC 6203 : (2016) 118 ALR 455 : (2016) 3 ARC 164

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(l)(a)
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High Courts04 Aug 2016Dismissed

Smt. Krishna Devi Vs Pankaj Verma

Allahabad High Court · (2016) 4 CivilLJ 285

Civil Procedure Code, 1908 (CPC) - Order I Rule 10, Section 151Limitation Act, 1963 - Section 5Succession Act, 1925 - Section 372
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High Courts04 Aug 2016Allowed

Shiv Lal Vs State

Allahabad High Court · (2016) 96 ACrC 703 : (2016) 8 ADJ 418

Penal Code, 1860 (IPC) — Section 302, 34
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