High Courts10 Aug 2016Dismissed
Neeraj Vs Union of India
Allahabad High Court · (2016) 8 ADJ 509
National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 489B, 489C
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 54 of 153
High Courts10 Aug 2016Dismissed
Rajendra Prasad Vs Narendra Mittal
Allahabad High Court · (2016) 8 ADJ 546 : (2016) 6 AllLJ 194 : (2016) 6 AllWC 5950 : (2016) 119 ALR 267 : (2016) 3 ARC 606
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts10 Aug 2016Dismissed
Ram Narayan Vs State of U.P.
Allahabad High Court · (2016) 132 RD 718
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122-B(4-F), 132
High Courts10 Aug 2016Allowed
Pradeep Kumar Agrawal - Petitioner @HASH State of U.P. and another
Allahabad High Court · (2016) 97 ACrC 108 : (2016) 11 ADJ 16
Constitution of India, 1950 - Article 226Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 201, Section 304B, Section 498A
High Courts10 Aug 2016Allowed
Sant Ram Pandey Vs State
Allahabad High Court · (2016) 96 ACrC 792 : (2016) 8 ADJ 575 : (2017) 1 CriCC 145
Penal Code, 1860 (IPC) — Section 395
High Courts10 Aug 2016Disposed Off
Bindeswari Prasad Bhardwaj Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 818 : (2016) 167 AIC 870 : (2016) 6 AllLJ 508
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Aug 2016Dismissed
Raj Kapoor Alias Lallu Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 879 : (2016) 11 ADJ 20
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts10 Aug 2016Dismissed
Yogesh Kumar Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 273 : (2016) AIR(Allahabad) 191 : (2017) 2 AllLJ 115 : (2016) 118 ALR 431 : (2017) 3 RAJ 500
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Allowed
Vandana Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 1 : (2016) 5 AllLJ 674 : (2016) 4 UPLBEC 3101
Police Act, 1861 - Section 2(3), 46Uttar Pradesh Police Constables and Head Constables Services Rules, 2008 - Rule 15
High Courts10 Aug 2016Dismissed
Abdul Ahmad Vs Haq Nawaz Ahmad
Allahabad High Court · (2016) 8 ADJ 176 : (2016) 166 AIC 886 : (2016) 5 AllLJ 750 : (2016) 5 AllWC 4578 : (2016) 118 ALR 445 : (2016) 3 ARC 338
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts10 Aug 2016Allowed
Ram Briksh Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 241 : (2016) 5 AllLJ 614 : (2016) 6 AllWC 5946 : (2017) 121 ALR 99 : (2016) 133 RD 211
Constitution of India, 1950 - Article 226
High Courts10 Aug 2016Dismissed
Lalit Kumar Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 104 : (2016) 8 ADJ 292 : (2016) 168 AIC 899 : (2017) 1 AllCrlRulings 199
Criminal Procedure Code, 1973 (CrPC) - Section 340
High Courts10 Aug 2016Allowed
United Bank of India Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 405 : (2016) 6 AllWC 6185 : (2017) 120 ALR 516 : (2017) 1 DRTC 500 : (2016) 133 RD 56
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 16, 17
High Courts10 Aug 2016Partly Allowed
Ashwani Dubey Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 229 : (2016) 9 ADJ 20 : (2017) 1 AllCrlRulings 595
Penal Code, 1860 (IPC) - Section 364A
High Courts09 Aug 2016Allowed
Jagannath Prasad Tripathi Vs U.P. Public Services Tribunal
Allahabad High Court · (2017) 1 CLR 416
Constitution of India, 1950 - Article 226
High Courts09 Aug 2016Dismissed
Nawab Jamshed Ali Khan Vs Rent Control and Eviction Officer
Allahabad High Court · (2017) 120 ALR 83
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 29-A
High Courts09 Aug 2016Dismissed
Hari Krishan Vs Smt. Salini Jain
Allahabad High Court · (2016) 4 CivilLJ 414
Court Fees Act, 1870 - Section 7(iv-A)Specific Relief Act, 1963 - Section 34, Section 38
High Courts09 Aug 2016Disposed Off
Ashwani Kumar Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 494
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts09 Aug 2016Allowed
Rajendra Pratap Singh @ Moti Singh Vs Ram Singh
Allahabad High Court · (2016) 8 ADJ 437 : (2017) AIR(Allahabad) 12
Conduct of Elections Rules, 1961 — Rule 23, 54-ARepresentation of the People Act, 1951 — Section 100, 101, 58, 83, 84, 98
High Courts09 Aug 2016Dismissed
Ram Surat Vs Chief Revenue Officer/Dy. Director of Consolidation
Allahabad High Court · (2016) 132 RD 719
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9