High Courts11 Aug 2016Disposed Off
Uttar Pradesh Avas Evam Vikas Parishad Vs Jagdish Prasad
Allahabad High Court · (2016) 8 ADJ 694
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 53 of 153
High Courts11 Aug 2016Allowed
Jubilant Life Sciences Ltd. Vs Union of India
Allahabad High Court · (2016) 341 ELT 44
High Courts11 Aug 2016Allowed
M/s. Simbhaoli Sugar Mills Ltd. Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 405
Uttar Pradesh Excise Act, 1910 — Section 38 A
High Courts11 Aug 2016Partly Allowed
Kripa Shankar Singh Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 589 : (2016) 10 ADJ 5 : (2017) 169 AIC 898 : (2017) 1 CriCC 376
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 427, Section 504, Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts11 Aug 2016Allowed
Committee of Management, Raja Balwant Singh College Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 52
Uttar Pradesh State Universities Act, 1973 — Section 35(4)
High Courts11 Aug 2016Disposed Off
Smt. Durgawati Devi Vs Smt. Krishnawati Singh
Allahabad High Court · (2016) 5 AllLJ 660
Uttar Pradesh Intermediate Education Act, 1921 — Section 16 G
High Courts11 Aug 2016Dismissed
Girish Chandra Gupta Vs Rizwan Ahmad
Allahabad High Court · (2016) 5 AllLJ 658 : (2017) 120 ALR 574 : (2016) 3 ARC 596
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
High Courts11 Aug 2016Dismissed
M/S Shahpur Service Center Vs Union of India
Allahabad High Court · (2016) 5 AllLJ 654
Essential Commodities Act, 1955 — Section 3Uttar Pradesh High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1991 — Clause 9
High Courts11 Aug 2016Dismissed
Nidhi Kaushik Vs Union of India
Allahabad High Court · (2016) 10 ADJ 41 : (2016) 6 AllLJ 156 : (2017) 120 ALR 869 : (2016) 4 UPLBEC 3169
Constitution of India, 1950 — Article 226
High Courts11 Aug 2016Dismissed
Satyendra Awasthi Vs Sri. Radha Gopal Ji Mahraj
Allahabad High Court · (2016) 3 ARC 125
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5Provincial Small Cause Courts Act, 1887 - Section 25
High Courts11 Aug 2016Dismissed
Kripa Shankar Gupta Vs Adarsh Kumar Agrawal
Allahabad High Court · (2016) 118 ALR 299 : (2016) 3 ARC 154
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 - Rule 8
High Courts11 Aug 2016Disposed Off
Reeta Mehrotra Vs Board of Revenue
Allahabad High Court · (2016) 118 ALR 645 : (2016) 132 RD 675
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts11 Aug 2016Allowed
Shanti Devi Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 695 : (2016) 8 ADJ 410
Penal Code, 1860 (IPC) - Section 201, 302
High Courts11 Aug 2016Dismissed
Pooja Vs Virendra Kumar Singh
Allahabad High Court · (2016) 8 ADJ 171 : (2017) 3 AllLJ 248 : (2017) 120 ALR 88 : (2016) 3 ARC 47 : (2017) 134 RD 478 : (2016) 2 RJ 1709
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97
High Courts11 Aug 2016Allowed
Sachchey Ram Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 148 : (2016) 6 AllWC 6192 : (2016) 119 ALR 306 : (2016) 4 UPLBEC 3235
Land Acquisition Act, 1894 - Section 18, 23, 4, 6
High Courts11 Aug 2016Allowed
Deepak Kumar Jain Vs Chief Commissioner of Income Tax
Allahabad High Court · (2017) 5 ADJ 297
Civil Misc. Writ (Tax) Petition No. 1748 of 2011
High Courts11 Aug 2016Allowed
Ramveer Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 32
Application U/s 482 No. 23905 of 2016
High Courts10 Aug 2016Dismissed
Arbab Wasif Vs Virendra Dayal Sharma
Allahabad High Court · (2016) 4 CivilLJ 355
Waqf Act, 1995 - Section 54(1), Section 54(2), Section 54(4), Section 83(2), Section 83(9)
High Courts10 Aug 2016Dismissed
Hari Saran Vs Prakash Chandra @ Guddu
Allahabad High Court · (2016) 132 RD 722
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts10 Aug 2016Allowed
Dev Dutt Vs State of Uttar Pradesh
Allahabad High Court · (2016) 96 ACrC 829 : (2016) 9 ADJ 109 : (2017) 1 AllCrlRulings 604 : (2017) 1 CriCC 267
Arms Act, 1959 — Section 25 (1) (a)Penal Code, 1860 (IPC) — Section 399, 402