High Courts28 Jul 2016Dismissed
Zilajeet Vs Bala Prasad
Allahabad High Court · (2016) 132 RD 623
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 9
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 61 of 153
High Courts28 Jul 2016Allowed
Rajpal Singh Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 391 : (2016) 8 ADJ 65
Penal Code, 1860 (IPC) - Section 302, 411
High Courts28 Jul 2016Dismissed
Munna Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 374 : (2016) 7 ADJ 737
High Courts28 Jul 2016Allowed
Pramod Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 385 : (2016) 7 ADJ 623
High Courts28 Jul 2016Allowed
Ram Autar Singh Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 683 : (2016) 7 ADJ 685
High Courts28 Jul 2016Dismissed
Aradhana Pandey Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 19 : (2016) 5 AllWC 4986
Constitution of India, 1950 - Article 226
High Courts27 Jul 2016Disposed Off
Sadhana Yadav Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 23
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 - Rule 8(2)(b)
High Courts27 Jul 2016Allowed
Brijendra Kumar Agarwal Vs State of U.P.
Allahabad High Court · (2016) 118 ALR 292 : (2017) 1 CLR 850 : (2016) 151 FLR 832
High Courts27 Jul 2016Allowed
Sachin (Minor) Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 248 : (2017) 1 ADJ 6
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts27 Jul 2016Dismissed
Kishan Chand Vs Mitthan Lal
Allahabad High Court · (2016) 9 ADJ 161 : (2016) 119 ALR 754 : (2016) 3 ARC 651 : (2017) 134 RD 315 : (2017) 1 RJ 50
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts27 Jul 2016Dismissed
Ashutosh Pathak Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 355 : (2017) 1 ADJ 7
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts27 Jul 2016Dismissed
State of U.P. Vs Ramjiwan
Allahabad High Court · (2016) 96 ACrC 327
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts27 Jul 2016Disposed Off
Nasaruddin @ Nahni and 5 Others - Revisionist @HASH State of U.P. and another - Opposite Party
Allahabad High Court · (2016) 97 ACrC 215 : (2017) 1 ADJ 5 : (2017) 1 AllCrlRulings 212
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts27 Jul 2016Allowed
Matsaya Jivi Sahkari Samiti Ltd. Vs State of Uttar Pradesh
Allahabad High Court · (2016) 132 RD 628
Constitution of India, 1950 - Article 14, 19(1)(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 333
High Courts27 Jul 2016Allowed
Hari Shankar Vs Deputy Director of Consolidation Varanasi
Allahabad High Court · (2016) 132 RD 636
High Courts27 Jul 2016Dismissed
Mahendra Prasad Ram Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 641 : (2016) 7 ADJ 722 : (2016) 6 FLT 879
High Courts27 Jul 2016Dismissed
Amrawati Vs D.D.C.
Allahabad High Court · (2016) 7 ADJ 708 : (2016) 6 AllLJ 88 : (2016) 132 RD 640 : (2016) 2 RJ 1538
High Courts27 Jul 2016Dismissed
M/S Simbhaoli Sugers Limited Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 219
Payment of Gratuity Act, 1972 - Section 4(6)(a), 4(6)(b)
High Courts27 Jul 2016Dismissed
Kedar Nath Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 360 : (2016) 7 ADJ 694
High Courts26 Jul 2016Dismissed
Raja Ram - Appellant @HASH Km. Prema Devi And Others
Allahabad High Court · (2017) 120 ALR 122 : (2016) 3 ARC 566 : (2017) 2 CivCC 152 : (2017) 134 RD 494
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 23