High Courts21 Jul 2016Allowed
Raghuvir Vs State of U.P. Thru'' Collector
Allahabad High Court · (2016) 9 ADJ 648
Land Acquisition Act, 1894 — Section 18, 23(2), 28
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 63 of 153
High Courts21 Jul 2016Dismissed
M/S D.C.M. Ltd. Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 485 : (2016) 6 FLT 891
Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 27, 33, 44
High Courts21 Jul 2016Dismissed
M/S Gadeo Electronics Vs Oriental Bank of Commerce
Allahabad High Court · (2016) ACD 1092 : (2016) 11 ADJ 554 : (2016) AIR(Allahabad) 170 : (2017) 3 AllLJ 553 : (2017) 120 ALR 360 : (2017) 2 BC 437 : (2016) 133 RD 206
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(3A)
High Courts21 Jul 2016Dismissed
Shiv Pratap Vs State of Uttar Pradesh
Allahabad High Court · (2016) 8 ADJ 710 : (2016) 3 UPLBEC 2486
Uttar Pradesh Co-operatives Service Rules, 1979 — Rule 5
High Courts21 Jul 2016Partly Allowed
Hirawati Devi Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 493 : (2016) 119 ALR 727 : (2016) 3 UPLBEC 2511
Land Acquisition Act, 1894 — Section 17, 4(1), 5A, 8
High Courts21 Jul 2016Allowed
Upbhokta Sanrakshan Evam Awas Vikas Samiti Vs State of Uttar Pradesh
Allahabad High Court · (2016) 8 ADJ 723 : (2016) 6 AllWC 6390 : (2016) 118 ALR 415 : (2016) 133 RD 424 : (2016) 3 UPLBEC 2520
Land Acquisition Act, 1894 — Section 17, 4(1), 5A
High Courts21 Jul 2016Allowed
Aakash Education Society Chithera Vs State of Uttar Pradesh
Allahabad High Court · (2016) 8 ADJ 677 : (2016) 4 UPLBEC 3129
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4(1), 5A
High Courts21 Jul 2016Dismissed
Gajraj Singh Vs Ajay
Allahabad High Court · (2016) 119 ALR 738 : (2016) 3 ARC 170 : (2017) 134 RD 302
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 38
High Courts21 Jul 2016Dismissed
Ram Avtar Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 216
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(1), 17(4), 4(1), 5A, 6Limitation Act, 1963 — Section 5
High Courts21 Jul 2016Allowed
Maulana Rizwan Ahmad Vs U.P. Sunni Central Waqf Board
Allahabad High Court · (2016) 5 AllLJ 695
Waqf Act, 1995 — Section 67(2), 67(6)
High Courts21 Jul 2016Dismissed
Chaudhary Pooran Singh Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 692
High Courts21 Jul 2016Dismissed
Brij Bihari Lal Tandon Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 424 : (2016) 119 ALR 643 : (2017) 134 RD 196 : (2016) 4 UPLBEC 3148
High Courts21 Jul 2016Dismissed
Surendra Singh Vs Ashok Kumar
Allahabad High Court · (2016) 7 ADJ 560 : (2017) 3 AllLJ 394 : (2016) 118 ALR 395 : (2017) 1 CivCC 277 : (2016) 133 RD 421
High Courts21 Jul 2016Allowed
Hoshyar Singh @ Hemu Singh Vs Board of Revenue Lucknow
Allahabad High Court · (2016) 132 RD 422
Uttar Pradesh Land Revenue Act, 1901 - Section 192, 34
High Courts21 Jul 2016Allowed
Dr. Nilesh Kumar Upadhyay Vs State of U.P.
Allahabad High Court · (2016) 8 ADJ 326 : (2016) 5 AllWC 4969 : (2016) 4 UPLBEC 2689
Uttar Pradesh Higher Education Services Commission Act, 1980 - Section 12(2), 12(3), 13(5), 31-E
High Courts21 Jul 2016Allowed
Naziya Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 783 : (2016) 3 DMC 677
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, 366
High Courts21 Jul 2016Dismissed
M.P. Daga Vs Pradeshiya Industrial Investment Corporation
Allahabad High Court · (2016) 8 ADJ 386 : (2016) 118 ALR 548 : (2017) 1 DRTC 13 : (2016) 133 RD 605
Limitation Act, 1963 - Article 19, 3, 5State Financial Corporations Act, 1951 - Section 29
High Courts21 Jul 2016Dismissed
Santosh Kumar Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 410 : (2016) 4 UPLBEC 2742
High Courts20 Jul 2016Dismissed
Pradyumn Kumar Srivastava Vs Sri Manoj Kumar Shukla
Allahabad High Court · (2017) 3 ADJ 564 : (2017) 3 AllLJ 209
Allahabad High Court Rules, 1952 - Rule 4Contempt of Courts Act, 1971 - Section 16
High Courts20 Jul 2016Dismissed
Satya Prakash Vs State
Allahabad High Court · (2017) 2 ADJ 582 : (2017) 2 AllLJ 279 : (2016) 4 UPLBEC 3009