High Courts14 Jul 2016Dismissed
Pawan Agarwal Vs Bhoole Ram
Allahabad High Court · (2016) 96 ACrC 677 : (2016) 11 ADJ 21
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323, 325, 506
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 66 of 153
High Courts14 Jul 2016Allowed
Dharam Raj Dubey Vs Commissioner, Devi Patan Mandal, Distt. Gonda
Allahabad High Court · (2016) 132 RD 315
High Courts14 Jul 2016Dismissed
M/S. Bitufelt Pvt. Ltd. Vs Mr. Pradeep Kumar Gupta
Allahabad High Court · (2016) 3 ARC 89
High Courts14 Jul 2016Dismissed
Vijay Kumar Singh @ Veer Singh Vs Shanker Saran Das Agrawal
Allahabad High Court · (2016) 11 ADJ 3 : (2016) 168 AIC 919 : (2016) 118 ALR 613 : (2016) 3 ARC 98
Constitution of India, 1950 - Article 227
High Courts14 Jul 2016Dismissed
Charan Singh Vs State of U.P.
Allahabad High Court · (2016) 132 RD 296
High Courts14 Jul 2016Disposed Off
Atul Singh Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 574
High Courts14 Jul 2016Partly Allowed
Sukh Lal Singh Vs State of U.P.
Allahabad High Court · (2016) 132 RD 330
High Courts13 Jul 2016Disposed Off
Sushil Kumar Vs Kanvar Sain Garg
Allahabad High Court · (2016) 5 AllWC 4585 : (2016) 119 ALR 281 : (2017) 1 ARC 399 : (2016) 4 CivilLJ 432 : (2017) 134 RD 68 : (2016) 2 RJ 1448
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Jul 2016Allowed
Smt. Rani Devi Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 175
Protection of Women From Domestic Violence Act, 2005 — Section 13
High Courts13 Jul 2016Dismissed
Mohd. Idris Vs Naresh Goyal
Allahabad High Court · (2016) 118 ALR 92 : (2016) 3 ARC 138
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Jul 2016Dismissed
Santosh Kumar Sharma Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 718 : (2016) 6 AllLJ 291
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts13 Jul 2016Dismissed
Lal Krishna Verma Vs Cholamandalam Investment & Finance Co. Ltd.
Allahabad High Court · (2016) 7 ADJ 383
Constitution of India, 1950 - Article 226
High Courts13 Jul 2016Dismissed
Ganga Prasad and others Vs Babu Lal
Allahabad High Court · (2016) 7 ADJ 280 : (2016) 167 AIC 929 : (2016) 118 ALR 622 : (2016) 3 ARC 172 : (2017) 1 CivCC 231 : (2016) 133 RD 568
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19, Order 43 Rule 1(t), 104Limitation Act, 1963 - Section 5
High Courts13 Jul 2016Dismissed
Raja Ram Vs Additional Commissioner Varansi and 11 ors.
Allahabad High Court · (2016) 7 ADJ 370 : (2016) 133 RD 509 : (2016) 2 RJ 1649
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 11A, 27(3)Uttar Pradesh Land Revenue Act, 1901 - Section 28
High Courts13 Jul 2016Dismissed
Amit Pachauri Vs Smt. Ram Beti
Allahabad High Court · (2016) 7 ADJ 744 : (2016) 168 AIC 921 : (2016) 119 ALR 96 : (2016) 3 ARC 360 : (2016) 133 RD 712 : (2016) 2 RJ 1440
High Courts12 Jul 2016Dismissed
Smt. Angoori Devi Vs Additional District Judge, Court No.1, M. Nagar
Allahabad High Court · (2017) 4 ADJ 22 : (2017) 121 ALR 270 : (2017) 1 ARC 930 : (2017) 135 RD 350 : (2017) 1 RJ 345
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Provincial Small Cause Courts Act, 1887 - Section 17
High Courts12 Jul 2016Dismissed
Rajendra Kumar and Another - Appellants @HASH Smt. Meenakshi Gaur and Another
Allahabad High Court · (2016) 3 ARC 630
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts12 Jul 2016Disposed Off
Sukhveer Singh Yadav - Petitioner @HASH State of U.P. And 2 Others
Allahabad High Court · (2016) 11 ADJ 759 : (2016) 119 ALR 338 : (2017) 134 RD 88
High Courts12 Jul 2016Dismissed
Kripa Shanker Vs State of Uttar Pradesh
Allahabad High Court · (2016) 96 ACrC 227 : (2017) 1 ADJ 1
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 326, 498A
High Courts12 Jul 2016Dismissed
Union of India Vs Hari Shankar Pandey
Allahabad High Court · (2016) 5 AllLJ 690
Constitution of India, 1950 — Article 16, 226Railway Protection Force Act, 1957 — Section 9