High Courts05 Jul 2016Allowed
Manoj Bansal Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 164
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 71 of 153
High Courts05 Jul 2016Allowed
Anand Kumar Shukla Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 176 : (2017) 1 ADJ 580
Penal Code, 1860 (IPC) — Section 201, 302/34
High Courts05 Jul 2016Allowed
Malti Rani Atal Vs VIth Additional District Judge
Allahabad High Court · (2017) 120 ALR 428 : (2016) 119 ALR 691 : (2016) 3 ARC 269
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts05 Jul 2016Dismissed
M/S Bhagwan Das Munna Lal Mohanganj Hathras Vs Commissioner of Commercial Tax, U.P. Lko.
Allahabad High Court · (2016) 93 UPTC 434
High Courts05 Jul 2016Disposed Off
Yakoob Khan Vs Commissioner of Commercial Tax
Allahabad High Court · (2016) 93 UPTC 432
High Courts05 Jul 2016Dismissed
U.P. State Industrial Development Corp. Ltd. (UPSIDC) Vs Commissioner of Income-Tax-II
Allahabad High Court · (2016) 11 ADJ 595
Income Tax Act, 1961 - Section 10(20A)
High Courts05 Jul 2016Dismissed
Adesh Kumar Vs Adesh Kumar Jain
Allahabad High Court · (2016) 3 ARC 88
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Jul 2016Dismissed
Awadhesh Kumar Gupta Vs Additional Judge Small Causes-1
Allahabad High Court · (2016) 3 ARC 141
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)(a), 20(2)(c)
High Courts05 Jul 2016Dismissed
Baijanath (Dead) Vs State of U.P.
Allahabad High Court · (2016) 132 RD 294
High Courts05 Jul 2016Allowed
Rastriya Krishi Evam Bankers Gramin Vikash Sansthan Vs Union of India Ministry of Labour
Allahabad High Court · (2016) 5 AllLJ 376 : (2016) 3 LLN 313
Industrial Disputes Act, 1947 - Section 10
High Courts05 Jul 2016Dismissed
Azad Vikram Singh Vs State of Uttar Pradesh
Allahabad High Court · (2016) 5 AllLJ 449 : (2016) 132 RD 652 : (2016) 2 RJ 1451 : (2016) 3 UPLBEC 1815
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 - Section 13, 81
High Courts05 Jul 2016Disposed Off
Pooram Singh Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 501 : (2016) 5 AllWC 4433 : (2016) 118 ALR 111 : (2016) 3 CivilLJ 836
High Courts05 Jul 2016Dismissed
Mukesh Kant Chaturvedi Vs Anil Kumar Gupta
Allahabad High Court · (2016) 2 ARC 893
High Courts04 Jul 2016Dismissed
Anil Kumar Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 458 : (2017) 121 ALR 280
High Courts04 Jul 2016Allowed
Bindra Prasad Vs Deputy Director of Consolidation Barabanki
Allahabad High Court · (2017) 121 ALR 588 : (2017) 1 CivCC 827 : (2017) 134 RD 4
Constitution of India, 1950 - Article 226
High Courts04 Jul 2016Dismissed
Mohammad Hasan Vs Nurunisha
Allahabad High Court · (2017) 121 ALR 414 : (2017) 1 ARC 919 : (2017) 135 RD 414 : (2016) 2 RJ 1633
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts04 Jul 2016Disposed Off
Malati Devi Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 66
Societies Registration Act, 1860 — Section 25, 4
High Courts04 Jul 2016Allowed
Daanish Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 151 : (2016) 4 CriCC 358
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Jul 2016Dismissed
Govind Singh Tyagi Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 53 : (2017) 2 AllLJ 209 : (2016) 119 ALR 724 : (2016) 4 UPLBEC 2793
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 14
High Courts04 Jul 2016Dismissed
M/S Silawar Brick Field Vs Commissioner, Commercial Tax
Allahabad High Court · (2016) 93 UPTC 423