High Courts26 May 2016Dismissed

Shadi Lal Enterprises Ltd. Vs State of U.P.

Allahabad High Court · (2016) 11 ADJ 632 : (2016) 118 ALR 648 : (2016) 6 FLT 822 : (2016) 3 UPLBEC 2466

Constitution of India, 1950 — Article 243(b), 243(d), 243(w), 246, 249, 252Environment (Protection) Act, 1986 — Section 2(a), 2(b), 2(c)Uttar Pradesh Municipalities Act, 1916 — Section 298, 299(1)
High Courts26 May 2016Dismissed

Puja Suri Vs Bijoy Suri

Allahabad High Court · (2016) 168 AIC 931 : (2016) 119 ALR 140 : (2016) 3 ARC 283

Civil Procedure Code, 1908 (CPC) — Section 100Hindu Marriage Act, 1955 — Section 13(1)(i-a)
High Courts26 May 2016Allowed

Raj Pal Vs State of U.P

Allahabad High Court · (2016) 95 ACrC 283 : (2016) 6 ADJ 13

Evidence Act, 1872 - Section 30Penal Code, 1860 (IPC) - Section 396
High Courts25 May 2016Dismissed

Narvadeshwar Prasad Vs U.P.S.R.T.C.

Allahabad High Court · (2017) 1 AllLJ 117

Constitution of India, 1950 - Article 226Uttar Pradesh Road Transport Corporation Employees (Other than that Officers) Regulations, 1981 - Regulation 64Uttar Pradesh State Road Transport Corporation Act, 1950 - Section 44
High Courts25 May 2016Allowed

K.L. Agarwal Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 303 : (2016) 11 ADJ 808

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 May 2016Allowed

Phool Chandra Arya Vs State of U.P.

Allahabad High Court · (2016) 96 ACrC 167

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 419, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts25 May 2016Dismissed

Sohan Vs State Of U.P.

Allahabad High Court · (2016) 6 ADJ 321 : (2016) 119 ALR 841 : (2017) 134 RD 358

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Land Acquisition Act, 1894 - Section 11, 23(2)
High Courts25 May 2016Allowed

Smt. Sukhpali Devi Vs Civil Judge (S.D.) And 2 Others

Allahabad High Court · (2016) 6 ADJ 419 : (2016) 165 AIC 951 : (2016) AIR(Allahabad) 175 : (2017) 2 AllLJ 79 : (2016) 117 ALR 627 : (2016) 4 CivCC 439 : (2017) 2 RCRCivil 492 : (2016) 133 RD 75 : (2016) 2 RJ 1691

Constitution of India, 1950 - Article 226Court Fees Act, 1870 - Section 16Legal Services Authorities Act, 1987 - Section 21