High Courts24 May 2016Dismissed
Singh Mukesh Kumar Vs State of U.P. and Others
Allahabad High Court · (2016) 7 ADJ 78 : (2016) 5 AllWC 5286 : (2016) 3 UPLBEC 2200
Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 - Rule 4(2)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 82 of 153
High Courts24 May 2016Dismissed
Raja Ram Yadav Vs Zila Samaj Kalyan Adhikari
Allahabad High Court · (2016) 7 ADJ 555 : (2016) 5 AllWC 4708 : (2016) 3 UPLBEC 1898
High Courts23 May 2016Dismissed
Sumitra Mishra Vs Union of India
Allahabad High Court · (2017) 120 ALR 143
Railways Act, 1989 - Section 123(c), Section 124A, Section 23
High Courts23 May 2016Dismissed
M/S Abc Classes PRS Vs Principal Commissioner of Income Tax
Allahabad High Court · (2016) 387 ITR 119 : (2016) 93 UPTC 375
Income Tax Act, 1961 — Section 147, 148
High Courts23 May 2016Dismissed
Anjani Kumar Mishra Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 120
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506
High Courts23 May 2016Dismissed
The Commissioner, Commercial Tax Vs S/S Trimurti Fragrances Pvt. Ltd.
Allahabad High Court · (2016) 93 UPTC 352
High Courts23 May 2016Allowed
Bharat Singh Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 184 : (2016) 6 AllLJ 637 : (2016) 133 RD 830
Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, Section 3(d), Section 3(e)Uttar Pradesh Minor Minerals Concession Rules, 1963 - Rule 2(7), Rule 3
High Courts23 May 2016Dismissed
Aas Mohammad Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 596 : (2017) 1 ADJ 5
Criminal Procedure Code, 1973 (CrPC) — Section 293, 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 397, 411
High Courts23 May 2016Dismissed
Heeralal Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 398
Penal Code, 1860 (IPC) - Section 304B, 498A
High Courts23 May 2016Allowed
Power Grid Corporation Of India Ltd. Vs Civil Judge & 4 Others
Allahabad High Court · (2016) 6 ADJ 341 : (2016) 6 AllWC 6507
Constitution of India, 1950 - Article 227
High Courts23 May 2016Allowed
Shiv Kumar Singh And Others Vs State of U.P. & Ors.
Allahabad High Court · (2016) 6 ADJ 528 : (2016) 6 AllWC 5976
Constitution of India, 1950 - Article 226
High Courts23 May 2016Allowed
Dr. Shailesh Kumari Vs Dr. Amod Kumar Sachan
Allahabad High Court · (2016) 7 ADJ 42 : (2017) 120 ALR 489 : (2016) 3 ARC 103 : (2016) 3 DMC 236
Hindu Marriage Act, 1955 - Section 24
High Courts23 May 2016Allowed
Firm Munnalal Rameshwar and Another Vs Sri Thakurji Maharaj Virajman Mandir and Another
Allahabad High Court · (2016) 2 ARC 408
High Courts23 May 2016Allowed
Dr. Sahib @ Surendra Singh Vs Ram Ratan @ Duli Chand
Allahabad High Court · (2016) 2 ARC 468
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19
High Courts20 May 2016Allowed
Ashraf Vs Kailash Prasad
Allahabad High Court · (2017) 120 ALR 769 : (2017) 1 ARC 292 : (2017) 135 RD 94
Evidence Act, 1872 - Section 114
High Courts20 May 2016Dismissed
The Commissioner, Commercial Tax Vs S/S Dabur India Limited
Allahabad High Court · (2016) 93 UPTC 356
High Courts20 May 2016Allowed
State of U.P. Though District Magistrate, Basti and Another - Appellants @HASH Jhinkan Chaudhary and Another
Allahabad High Court · (2016) 168 AIC 938 : (2016) 6 AllWC 5619 : (2016) 119 ALR 151
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts20 May 2016Allowed
Yogendra Singh Vs State of U.P.
Allahabad High Court · (2017) 1 AllLJ 121 : (2017) LIC 531 : (2016) 4 UPLBEC 3051
High Courts20 May 2016Dismissed
Shanti alias Satiya Vs Phoolan Dullaiya and 5 Others
Allahabad High Court · (2016) 6 ADJ 315 : (2016) AIR(Allahabad) 137 : (2016) 5 AllWC 4496 : (2016) 132 RD 260 : (2016) 2 RJ 1278
Civil Procedure Code, 1908 (CPC) - Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
High Courts20 May 2016Dismissed
Azhar Vs State of U.P. And Anr.
Allahabad High Court · (2016) 96 ACrC 37 : (2016) 6 ADJ 16
Criminal Procedure Code, 1973 (CrPC) - Section 319