High Courts17 May 2016Allowed
Rafi Ullah And Others Vs State Of U.P.
Allahabad High Court · (2016) 95 ACrC 353 : (2016) 6 ADJ 277
Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 86 of 153
High Courts17 May 2016Allowed
Abdul Safeeq Siddiqui Vs Additional City Magistrate, (Vi) Lucknow and Another
Allahabad High Court · (2016) 2 ARC 440
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 12(1)(b), 16
High Courts16 May 2016Dismissed
M/s. Doab Exim (P) Ltd. Vs Additional Director General
Allahabad High Court · (2016) 9 ADJ 270 : (2016) 5 AllWC 4864 : (2016) 118 ALR 61
Foreign Trade (Development and Regulation) Act, 1992 — Section 11(2), 15, 16
High Courts16 May 2016Dismissed
Vishwanath Rai And Others - Petitioners @HASH State of U.P. And Others
Allahabad High Court · (2016) 11 ADJ 1 : (2016) 119 ALR 410 : (2017) 1 ARC 302
High Courts16 May 2016Dismissed
Smt. Kiran Devi - Petitioner @HASH State of U.P. and 4 Others
Allahabad High Court · (2016) 6 AllWC 5764
High Courts16 May 2016Dismissed
Raja Harpal Singh Inter College Vs Pr. Commissioner Of Income Tax
Allahabad High Court · (2016) 6 ADJ 252 : (2016) 288 CurTR 435 : (2016) 386 ITR 327 : (2016) 93 UPTC 381
Income Tax Act, 1961 - Section 200(3), 260A, 272A(2)(K)
High Courts16 May 2016Dismissed
Maviya Ali and 2 Others Vs State Of U.P. and 4 Others
Allahabad High Court · (2016) 5 ADJ 755 : (2016) 119 ALR 597
Constitution of India, 1950 - Article 243Uttar Pradesh Municipalities Rules, 1916 - Section 13DD
High Courts16 May 2016Allowed
State of U.P. and others Vs Subh Karan Singh Gautam and another
Allahabad High Court · (2016) 6 ADJ 80 : (2017) 1 AllLJ 327 : (2016) 5 AllWC 5401 : (2016) 117 ALR 360
High Courts16 May 2016Disposed Off
Committee of Management, Shiksha Prasar Samiti, Harpur Vs State of U.P. and others
Allahabad High Court · (2016) 6 ADJ 83
Constitution of India, 1950 - Article 226
High Courts16 May 2016Disposed Off
Mohd. Saeed Alias Kallo Keelwale Vs Smt. Salma Begum and 5 Others
Allahabad High Court · (2016) 2 ARC 624 : (2016) 2 ARC 400
Provincial Small Cause Courts Act, 1887 - Section 23(1)
High Courts16 May 2016Dismissed
Shakir Ali Vs Shareef Khan
Allahabad High Court · (2016) 2 ARC 450
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts14 May 2016Disposed Off
Manisha Makheeja Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 849
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 302
High Courts13 May 2016Dismissed
Kaushalya Vs Maheshwaridin
Allahabad High Court · (2016) 119 ALR 698 : (2016) 3 ARC 199 : (2017) 1 CivCC 588 : (2017) 134 RD 224
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 6
High Courts13 May 2016Dismissed
Parashu Ram And 7 Others - Appellants @HASH Surya Nath And 5 Others
Allahabad High Court · (2016) 3 ARC 588
Specific Relief Act, 1963 - Section 34
High Courts13 May 2016Allowed
Raj Kishore Prasad Verma Vs U.P. State Food & Essenrtial Commodities Corporation Ltd.
Allahabad High Court · (2016) 10 ADJ 217
Constitution of India, 1950 — Article 226
High Courts13 May 2016Dismissed
Daya Shankar Mishra Vs State of U.P. and 3 Others
Allahabad High Court · (2016) 6 ADJ 46 : (2016) 5 AllWC 5098 : (2016) 117 ALR 548 : (2016) 151 FLR 395
High Courts13 May 2016Dismissed
Rubi Zehra & 2 Others Vs State of U.P. & Another
Allahabad High Court · (2016) 95 ACrC 412 : (2016) 6 ADJ 10
Criminal Procedure Code, 1973 (CrPC) - Section 407
High Courts13 May 2016Dismissed
Shushil Vs State of U.P.
Allahabad High Court · (2016) 3 Crimes 104
Penal Code, 1860 (IPC) - Section 366, 368, 376
High Courts13 May 2016Disposed Off
Om Prakash Srivastava @ Babloo Vs State of U.P. And Anr.
Allahabad High Court · (2016) 95 ACrC 269 : (2016) 7 ADJ 69 : (2016) 164 AIC 809
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 432, 433, 435
High Courts13 May 2016Dismissed
Sohan Lal Vs State of U.P. And Another
Allahabad High Court · (2016) 96 ACrC 409 : (2016) 6 ADJ 8
Criminal Procedure Code, 1973 (CrPC) - Section 227