High Courts16 Sept 2016Dismissed
National Insurance Co. Ltd. Vs Rajni Devi
Allahabad High Court · (2017) AAC 677 : (2017) 3 ADJ 754 : (2017) 1 AllLJ 657
Motor Vehicles Act, 1988 - Section 149
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 38 of 153
High Courts16 Sept 2016Dismissed
Abha Tripathi Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 739 : (2016) 6 AllLJ 66 : (2016) 6 AllWC 6236
Uttar Pradesh Gram Panchayat Raj Adhikari Rules, 1978 — Rule 8
High Courts16 Sept 2016Partly Allowed
Ram Chander and (3) Others - Revisionist @HASH State of U.P. - Opposite Party
Allahabad High Court · (2016) 97 ACrC 308 : (2016) 10 ADJ 3 : (2016) 168 AIC 881
Criminal Procedure Code, 1973 (CrPC) - Section 360Penal Code, 1860 (IPC) - Section 323, Section 34, Section 452Probation of Offenders Act, 1958 - Section 3, Section 4
High Courts16 Sept 2016Dismissed
Mst. Bhagirathi Devi - Petitioner @HASH D.D.C. Varanasi and 17 Others
Allahabad High Court · (2016) 133 RD 450
Constitution of India, 1950 - Article 226
High Courts16 Sept 2016Allowed
Baburam and 9 Others - Petitioners @HASH Board of Revenue Meerut and 26 Others
Allahabad High Court · (2016) 133 RD 459
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 - Rule 131(1) (a)
High Courts16 Sept 2016Dismissed
Hridaya Narayan and 8 Others - Petitioners @HASH Deputy Director of Consolidation, Allahabad and 10 Others
Allahabad High Court · (2016) 133 RD 462
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 5(2)(b)
High Courts16 Sept 2016Allowed
Anil Kumar (Correct Name is Anil Mehrotra) - Petitioners @HASH State of U.P. And 3 Others
Allahabad High Court · (2016) 97 ACrC 713 : (2016) 10 ADJ 618 : (2017) 1 AllLJ 668 : (2017) 1 CriCC 453
Penal Code, 1860 (IPC) - Section 380, Section 448, Section 457
High Courts16 Sept 2016Dismissed
Alok Kumar Mishra - Revisionists @HASH Gaya Prasad Singh Alias Hari Nath Singh And Others - Opposite Parties
Allahabad High Court · (2016) 3 ARC 502
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts16 Sept 2016Allowed
Sunil Kumar Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 749 : (2016) 6 AllLJ 626 : (2016) 6 AllWC 6522 : (2016) 119 ALR 818 : (2017) 1 CivilLJ 27 : (2017) 1 RJ 621
Limitation Act, 1963 - Section 5Stamp Act, 1899 - Section 47A
High Courts16 Sept 2016Dismissed
State of U.P. Vs Sri Ram
Allahabad High Court · (2016) 11 ADJ 745 : (2016) 6 AllLJ 500 : (2017) 1 AllWC 284 : (2017) 120 ALR 133 : (2017) 1 CivilLJ 24
Civil Procedure Code, 1908 (CPC) - Section 35Limitation Act, 1963 - Section 5
High Courts16 Sept 2016Allowed
Jai Kumar Vs State of U.P.
Allahabad High Court · (2017) 3 ADJ 186 : (2017) 2 AllLJ 388 : (2017) 1 AllWC 572 : (2016) 119 ALR 735 : (2017) 134 RD 299
High Courts16 Sept 2016Allowed
Durga Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 5
Criminal Procedure Code, 1973 (CrPC) - Section 323Penal Code, 1860 (IPC) - Section 120B, Section 342, Section 376, Section 504, Section 506
High Courts16 Sept 2016Dismissed
Dharmendra Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 1 : (2016) 9 ADJ 15
Penal Code, 1860 (IPC) — Section 376, 504, 506
High Courts16 Sept 2016Disposed Off
Basanti Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 630 : (2016) 10 ADJ 57 : (2017) 1 AllCrlRulings 609 : (2016) 6 AllLJ 217
Penal Code, 1860 (IPC) — Section 363, 366
High Courts16 Sept 2016Disposed Off
State of U.P. (State Appeal) Vs Rahmat
Allahabad High Court · (2017) 98 ACrC 132 : (2016) 9 ADJ 13
Penal Code, 1860 (IPC) — Section 302, 307, 323, 325, 452
High Courts16 Sept 2016Dismissed
Drigpal Vs State
Allahabad High Court · (2016) 97 ACrC 698 : (2016) 9 ADJ 12 : (2017) 1 AllCrlRulings 306
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts16 Sept 2016Dismissed
State of U.P. (State Appeal) Vs Arjun
Allahabad High Court · (2016) 97 ACrC 826 : (2016) 9 ADJ 12 : (2017) 169 AIC 901
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Sept 2016Disposed Off
Rajendri Devi Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 484
Application U/S 482 No. 25111 of 2016
High Courts16 Sept 2016Dismissed
The New India Assurance Co. Ltd. Vs Smt. Sarita Kapoor
Allahabad High Court · (2017) 5 ADJ 395 : (2017) 122 ALR 347
First Appeal From Order No. 2846 of 2016
High Courts15 Sept 2016Dismissed
Uma Shankar Singh Vs State of U.P.
Allahabad High Court · (2017) 1 AllWC 378 : (2017) 120 ALR 147 : (2017) 134 RD 498