High Courts14 Sept 2016Dismissed
Sandeep Kumar Vs State of U.P.
Allahabad High Court · (2017) 120 ALR 487 : (2016) 4 CivCC 737 : (2017) 1 HLR 278 : (2016) 133 RD 174
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 40 of 153
High Courts14 Sept 2016Disposed Off
Ashok Kumar Sen Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 212 : (2017) 2 AllLJ 175 : (2017) 1 AllWC 697 : (2016) 4 CivilLJ 444 : (2017) 1 RJ 386
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10(2), Order 1 Rule 3, Order 1 Rule 9, Order 9 Rule 13, 11
High Courts14 Sept 2016Partly Allowed
Union of India Vs Shyam Sunder Sharma
Allahabad High Court · (2016) 10 ADJ 289 : (2016) 119 ALR 563 : (2017) 152 FLR 219 : (2016) 4 UPLBEC 3002
Constitution of India, 1950 — Article 226
High Courts14 Sept 2016Allowed
Phool Chandra Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 316 : (2017) 2 AllLJ 31
Constitution of India, 1950 — Article 226
High Courts14 Sept 2016Dismissed
Satish Kumar Vs Union of India
Allahabad High Court · (2016) 10 ADJ 355 : (2017) 152 FLR 147 : (2016) 4 UPLBEC 3365
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1), 31
High Courts14 Sept 2016Dismissed
Sanjay Thapa @ Dinesh Thapa Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 19 : (2016) 9 ADJ 3
Penal Code, 1860 (IPC) — Section 201, 302, 307, 34
High Courts14 Sept 2016Partly Allowed
Vidya Devi Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 32 : (2016) 9 ADJ 2 : (2017) 1 AllCrlRulings 296
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts14 Sept 2016Allowed
Baday @ Mustaq Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 1 : (2017) 1 AllCrlRulings 268
Arms Act, 1959 — Section 25, 4Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 2016Partly Allowed
Gorakh Nath Rai Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 280 : (2017) 2 AllLJ 51 : (2017) 1 AllWC 694 : (2016) 119 ALR 713 : (2017) 152 FLR 216 : (2016) 4 UPLBEC 3165
Constitution of India, 1950 — Article 226
High Courts14 Sept 2016Dismissed
Chhabbu Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 10
Penal Code, 1860 (IPC) - Section 307, Section 309, Section 354, Section 452, Section 511
High Courts14 Sept 2016Dismissed
Shamsher Bahadur Vs Board of Directors, Farrukhabad Gramin Bank
Allahabad High Court · (2017) 5 ADJ 37
Civil Misc WRIT A No. 41169 of 2003
High Courts12 Sept 2016Allowed
State of U.P. Vs Chhangur
Allahabad High Court · (2017) 2 ADJ 146 : (2017) 2 AllLJ 69 : (2017) 1 AllWC 839 : (2017) 120 ALR 111 : (2017) 152 FLR 627
Allahabad High Court Rules, 1956 - Rule 5
High Courts12 Sept 2016Allowed
Committee of Management Kisan High School Bankata Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 369 : (2017) 120 ALR 47 : (2016) 4 UPLBEC 3351
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 - Section 21
High Courts12 Sept 2016Allowed
M/s Ebiz.Com Pvt. Ltd. Vs Commissioner of Central Excise, Customs and Service
Allahabad High Court · (2017) 2 ADJ 831
Central Excises and Salt Act, 1944 - Section 11B and Section 35FConstitution of India, 1950 - Article 226Finance Act, 1994 - Section 73(1), Section 75
High Courts12 Sept 2016Dismissed
Man Singh Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 591 : (2017) 1 AllWC 700 : (2016) 118 ALR 811
Uttar Pradesh Co-operative Societies Act, 1965 — Section 120, 121
High Courts12 Sept 2016Dismissed
Om Prakash Yadava and Another - Revisionists @HASH State of U.P. and Another - Opposite Parties
Allahabad High Court · (2016) 10 ADJ 6 : (2016) 6 AllLJ 381
Criminal Procedure Code, 1973 (CrPC) - Section 216Penal Code, 1860 (IPC) - Section 302, Section 304
High Courts12 Sept 2016Dismissed
Kallu Khan And 6 Others - Petitioners @HASH Commissioner Chitrakoot Dham Division Banda And 3 Others
Allahabad High Court · (2016) 133 RD 375
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 226
High Courts12 Sept 2016Dismissed
Mohd. Ikrail And 2 Others - Revisionists @HASH Naushaba A. Sabri And 7 Others - Opposite Parties
Allahabad High Court · (2016) 3 ARC 489
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97Provincial Small Cause Courts Act, 1887 - Section 25
High Courts12 Sept 2016Allowed
Rama Pundhir Vs State of U.P.
Allahabad High Court · (2017) 3 ADJ 483 : (2016) 6 AllWC 6471 : (2017) 120 ALR 452 : (2016) 119 ALR 798 : (2017) 134 RD 674
High Courts12 Sept 2016Partly Allowed
M/s Dabur India Limited Vs Union of India
Allahabad High Court · (2016) 10 ADJ 382 : (2017) 346 ELT 75
Central Excises and Salt Act, 1944 — Section 11BB