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Allahabad High Court judgments, 2016

3,056 judgments · page 42 of 153

High Courts08 Sept 2016Partly Allowed

Sadhu Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 199 : (2016) 9 ADJ 705

Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
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High Courts08 Sept 2016Dismissed

State of U.P. Vs Somdeo Sharma

Allahabad High Court · (2016) 9 ADJ 410 : (2016) 6 AllLJ 210 : (2016) 6 AllWC 5547 : (2016) 3 ARC 881 : (2017) 1 RJ 363

Limitation Act, 1963 — Section 5
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High Courts08 Sept 2016Dismissed

Santosh Kumar Yadav Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 754 : (2016) 9 ADJ 444 : (2016) 6 AllLJ 19

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 352, 457, 498A
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High Courts08 Sept 2016Partly Allowed

Laxman Vs Board of Revenue, Allahabad

Allahabad High Court · (2016) 133 RD 168

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229 B
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High Courts08 Sept 2016Allowed

Rakesh Vs State of U.P.

Allahabad High Court · (2016) 97 ACrC 368 : (2016) 9 ADJ 756 : (2017) 1 CriCC 805

Penal Code, 1860 (IPC) — Section 201, 304B, 342, 498A
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High Courts08 Sept 2016Allowed

Nankau Vs Samiullah

Allahabad High Court · (2016) 9 ADJ 325 : (2017) 1 ARC 141 : (2016) 133 RD 480

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)(c)(ii)
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High Courts08 Sept 2016Dismissed

Abhishek Mishra Vs State of U.P.

Allahabad High Court · (2016) 9 ADJ 374 : (2016) AIR(Allahabad) 210 : (2016) 6 AllLJ 182 : (2016) 6 AllWC 6327 : (2016) 119 ALR 381 : (2016) 4 BC 533 : (2017) 1 DCR 90 : (2017) 1 DRTC 162 : (2017) 1 NIJ 495 : (2017) 134 RD 111 : (2017) 1 RJ 372

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14
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High Courts08 Sept 2016Dismissed

Raj Kumar Vs Nawal Kishor Agarwal

Allahabad High Court · (2017) 120 ALR 106 : (2016) 3 ARC 440

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
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High Courts07 Sept 2016Dismissed

Ram Dawar Yadav Vs Chakbandi Ayukt

Allahabad High Court · (2016) 9 ADJ 114 : (2017) 1 AllWC 688 : (2016) 133 RD 503 : (2017) 1 RJ 204

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 23, 48
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