High Courts07 Sept 2016Dismissed
Abha Srivastav Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 477 : (2016) 6 AllLJ 42 : (2016) 6 AllWC 6107
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 43 of 153
High Courts07 Sept 2016Dismissed
M/s. Lucknow Chain Links Vs Asset Reconstruction Company (India) Ltd.
Allahabad High Court · (2016) 9 ADJ 405 : (2016) 6 AllLJ 52 : (2016) 119 ALR 240 : (2017) 1 BC 64 : (2017) 1 DCR 213 : (2017) 1 DRTC 613 : (2016) 133 RD 774
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 18
High Courts07 Sept 2016Disposed Off
Radha Madhav Sewa Trust - Petitioner @HASH State of U.P. And Others
Allahabad High Court · (2016) 10 ADJ 628 : (2016) 119 ALR 799 : (2016) 4 CivilLJ 853 : (2017) 134 RD 342 : (2016) 4 UPLBEC 2876
Land Acquisition Act, 1894 - Section 48
High Courts07 Sept 2016Dismissed
Devesh Kumar Dubey Vs State Election Commission
Allahabad High Court · (2017) 3 ADJ 697 : (2017) 2 AllLJ 183 : (2016) 6 AllWC 6153 : (2016) 133 RD 803
Constitution of India, 1950 - Article 226Uttar Pradesh Panchayat Raj Act, 1947 - Section 5-A(c)
High Courts07 Sept 2016Dismissed
Mirza Saleem Beg @ Mirza Saleem Vs Waqf Tribunal Rampur
Allahabad High Court · (2017) 4 ADJ 178 : (2017) 173 AIC 947 : (2017) 2 AllLJ 192 : (2016) 6 AllWC 6526 : (2016) 119 ALR 685 : (2017) 1 RJ 361
Civil Procedure Code, 1908 (CPC) - Section 10Waqf Act, 1995 - Section 6(2)
High Courts07 Sept 2016Allowed
Ram Bahadur - Petitioner @HASH State of U.P and Others
Allahabad High Court · (2016) 11 ADJ 463 : (2016) 6 AllLJ 385 : (2016) 6 AllWC 5555 : (2017) 121 ALR 29
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126(5)
High Courts07 Sept 2016Allowed
Sunita Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 250 : (2017) 1 AllCrlRulings 192
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Sept 2016Allowed
Satya Prakash Goel Vs Smt. Kavita Jain
Allahabad High Court · (2017) 120 ALR 137 : (2016) 3 ARC 444
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Sept 2016Allowed
Kamta Prasad Agrawal Vs Smt. Aprajita Dutta
Allahabad High Court · (2017) 120 ALR 66 : (2016) 3 ARC 441
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Sept 2016Dismissed
Gaya Prasad Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 4
Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471
High Courts07 Sept 2016Dismissed
Housing Commissioner, U.P. Avas Evam Vikas Parishad, Lucknow Vs Rajiv Kapoor
Allahabad High Court · (2016) 9 ADJ 350 : (2016) 6 AllLJ 25 : (2016) 6 AllWC 6269
Land Acquisition Act, 1894 — Section 4, 6Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 28, 32
High Courts07 Sept 2016Allowed
Brahmn Dev Lal Vs Somwati Awasthi (Now Deceased)
Allahabad High Court · (2017) 170 AIC 956 : (2017) 120 ALR 9 : (2016) 3 ARC 420 : (2017) 2 CivCC 126 : (2017) 134 RD 442
High Courts06 Sept 2016Allowed
Tej Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 365 : (2017) 121 ALR 49 : (2017) 135 RD 221
Land Acquisition Act, 1894 - Section 18, Section 4
High Courts06 Sept 2016Disposed Off
Smt. Hemlata @ Prem Lata Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 786
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 323, Section 406, Section 498A, Section 504, Section 506
High Courts06 Sept 2016Allowed
Prabhu Dayal @ Parsadi Lal Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 15
Penal Code, 1860 (IPC) - Section 307, Section 504
High Courts06 Sept 2016Allowed
Commissioner of Income Tax Central Kanpur Vs Kesarwani Zarda Bhandar Sahson Alld.
Allahabad High Court · (2017) 1 ADJ 65
Income Tax Act, 1961 - Section 153A
High Courts06 Sept 2016Allowed
Sahaj Kumar Singh Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 649
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 5, 9
High Courts06 Sept 2016Dismissed
Ramsiya Yadav Vs State of Uttar Pradesh
Allahabad High Court · (2016) 9 ADJ 106 : (2016) 5 AllLJ 756 : (2016) 6 AllWC 6117 : (2016) 119 ALR 568 : (2017) 152 FLR 448 : (2016) 4 UPLBEC 2873
High Courts06 Sept 2016Disposed Off
M/S Kwality Restaurant - Petitioner @HASH Sunil Khetrapal and Another Matters Under Article 227 No. 6397 of 2016. Sunil Khetrapal and Another - Petitioner
Allahabad High Court · (2016) 3 ARC 503
Provincial Small Cause Courts Act, 1887 - Section 15
High Courts06 Sept 2016Allowed
Dr. Chandrakant Sharma Vs Vice Chancellor Dr. B.R. Ambedkar University
Allahabad High Court · (2016) 11 ADJ 769 : (2017) 2 AllLJ 220 : (2017) 1 AllWC 397 : (2016) 119 ALR 701 : (2017) 1 ESC 128 : (2017) 152 FLR 763 : (2016) 4 UPLBEC 3158
Constitution of India, 1950 - Article 226