High Courts15 Sept 2016Allowed
M/S Sharda Fuels India Ltd Vs Registrar of Companies
Allahabad High Court · (2017) 4 ADJ 335
Companies Act, 1956 - Section 560(5)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 39 of 153
High Courts15 Sept 2016Disposed Off
Mohammad Iqbal Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 593
High Courts15 Sept 2016Dismissed
Smt. Rajvanta Devi and Others - Petitioner @HASH The D.D.C. Deoria and Others
Allahabad High Court · (2017) 120 ALR 483 : (2016) 133 RD 401
High Courts15 Sept 2016Allowed
Hans Raj Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 704 : (2017) 1 AllWC 281 : (2017) 120 ALR 367 : (2017) 134 RD 652
Constitution of India, 1950 - Article 226
High Courts15 Sept 2016Dismissed
Nyay Prakash Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 562
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts15 Sept 2016Disposed Off
Shabahat Husain Vs Deputy Director of Consolidation, Bulandshahr
Allahabad High Court · (2016) 133 RD 175
Constitution of India, 1950 — Article 226
High Courts15 Sept 2016Dismissed
Krishna Murari Singh Vs Deputy Director of Consolidation, Varanasi
Allahabad High Court · (2016) 133 RD 165
High Courts15 Sept 2016Allowed
U.P. Unaided Medical Colleges Welfare Association, Bareilly Vs Union of India
Allahabad High Court · (2016) 9 ADJ 284 : (2016) 6 AllWC 6059 : (2016) 3 UPLBEC 2363
Constitution of India, 1950 — Article 15(5), 19(1)(g), 30(1)
High Courts15 Sept 2016Disposed Off
M/s Mishra Mill Stores Vs Arvind Kumar Gupta
Allahabad High Court · (2017) 173 AIC 946 : (2017) 120 ALR 20 : (2016) 3 ARC 423 : (2017) 134 RD 452
High Courts14 Sept 2016Allowed
Ramesh Chandra Agrawal Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 47
Constitution of India, 1950 - Article 243P, Article 243QUttar Pradesh Municipalities Act, 1916 - Section 128, Section 140, Section 141-A, Section 143, Section 153, Section 160, Section 2(17)
High Courts14 Sept 2016Dismissed
Ramesh Kumar Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 496
High Courts14 Sept 2016Allowed
Smt. Rambeti Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 59 : (2017) 2 AllWC 1216 : (2017) 121 ALR 366 : (2017) 135 RD 393
High Courts14 Sept 2016Disposed Off
Shri Adarsh Sanskrit Vidyalaya Vs Committee of Management
Allahabad High Court · (2016) 9 ADJ 679 : (2016) 6 AllLJ 238 : (2016) 6 AllWC 5496
Societies Registration Act, 1860 — Section 25, 4B
High Courts14 Sept 2016Disposed Off
Vivek Sharma Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 688 : (2016) 6 AllLJ 146 : (2016) 6 AllWC 6257
Land Acquisition Act, 1894 — Section 4
High Courts14 Sept 2016Disposed Off
Ajmal Khan Vs Election Commission of India
Allahabad High Court · (2016) 9 ADJ 692
Constitution of India, 1950 — Article 324Representation of the People Act, 1951 — Section 123(2)
High Courts14 Sept 2016Dismissed
Rahul Kumar Soni Vs Union of India
Allahabad High Court · (2016) 9 ADJ 718 : (2016) 6 AllLJ 337 : (2016) 6 AllWC 6124 : (2016) 119 ALR 572 : (2017) 152 FLR 828
High Courts14 Sept 2016Dismissed
Harbansh Singh Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 464 : (2016) 6 AllLJ 174 : (2016) 4 UPLBEC 2764
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(2)
High Courts14 Sept 2016Dismissed
Harish Chandra - Petitioner @HASH Board of Revenue And 5 Others
Allahabad High Court · (2016) 133 RD 373
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 17
High Courts14 Sept 2016Dismissed
Commissioner of Central Excise Vs Sun India Pharmacy Pvt. Ltd.
Allahabad High Court · (2016) 340 ELT 464
High Courts14 Sept 2016Allowed
Shree Pal Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 806 : (2017) 4 ADJ 36 : (2017) 2 AllLJ 185
Penal Code, 1860 (IPC) - Section 147, Section 149, Section 307, Section 324