High Courts19 Sept 2016Allowed
Mahendra @ Guddan Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 185
Arms Act, 1959 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 307, Section 364A
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 37 of 153
High Courts19 Sept 2016Allowed
Saharanpur Cinema Exhibitors Association Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 825
Constitution of India, 1950 - Article 226Uttar Pradesh Municipal Corporation Act, 1959 - Section 199, Section 202, Section 204
High Courts19 Sept 2016Allowed
Vodafone Mobile Services Ltd. Vs State of U.P.
Allahabad High Court · (2017) 2 ADJ 432 : (2017) 2 AllLJ 273 : (2016) 4 UPLBEC 3334
Constitution of India, 1950 - Article 226Uttar Pradesh Municipal Corporation Act, 1959 - Section 192(b)
High Courts19 Sept 2016Dismissed
Shantanu Singh Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 432
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 19(1)(g)
High Courts19 Sept 2016Allowed
Mayank Kumar Rana - Petitioner @HASH State of U.P. And 4 Others
Allahabad High Court · (2016) 10 ADJ 498 : (2016) 6 AllLJ 458 : (2017) 1 AllWC 849
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 3(2)
High Courts19 Sept 2016Dismissed
Rashi Mani Mishra And 4 Others - Petitioners @HASH State of U.P. And 60 Others
Allahabad High Court · (2016) 10 ADJ 442 : (2016) 6 AllLJ 465 : (2016) 6 AllWC 6302 : (2017) LIC 177 : (2016) 4 UPLBEC 3307
High Courts19 Sept 2016Dismissed
Matloob - Petitioner @HASH Deputy Director of Consolidation, Saharanpur and 3 Others
Allahabad High Court · (2017) 120 ALR 424 : (2016) 133 RD 466
Constitution of India, 1950 - Article 226
High Courts19 Sept 2016Dismissed
Manoj Alias Munna Patel Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 787 : (2016) 10 ADJ 1 : (2017) 1 AllLJ 765
Penal Code, 1860 (IPC) - Section 302, Section 323
High Courts19 Sept 2016Allowed
Smt. Satyaprabha Devi Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 527 : (2017) 1 AllLJ 161 : (2017) 1 AllWC 859 : (2016) 119 ALR 812 : (2017) 134 RD 349
High Courts19 Sept 2016Allowed
Habib Ahmad Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 615 : (2016) 10 ADJ 156
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 471, 478
High Courts19 Sept 2016Allowed
Jagdish Narain Tripathi Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 321 : (2016) 6 AllLJ 453 : (2016) 151 FLR 640 : (2017) LabLR 172
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 7(3 A), 7(3)
High Courts19 Sept 2016Disposed Off
Akhil Bhartiya Manav Kalyan Evam Samajothhan Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 5 : (2016) 6 AllLJ 161 : (2016) 4 UPLBEC 2856
Constitution of India, 1950 — Article 226
High Courts19 Sept 2016Dismissed
Nanak Chand Vs Union of India
Allahabad High Court · (2016) 10 ADJ 346 : (2017) 1 AllLJ 170 : (2016) 119 ALR 777 : (2017) 134 RD 323
National Highways Act, 1956 — Section 18, 30, 3H(4)
High Courts19 Sept 2016Allowed
Talewar Singh Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 283 : (2016) 9 ADJ 11 : (2016) 168 AIC 886 : (2017) 1 AllCrlRulings 888
Penal Code, 1860 (IPC) — Section 396
High Courts17 Sept 2016Dismissed
Suheil Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 162
Arms Act, 1959 - Section 25Penal Code, 1860 (IPC) - Section 302, Section 506(2)
High Courts17 Sept 2016Allowed
Banshi Singh Vs Board of Revenue Lucknow
Allahabad High Court · (2016) 133 RD 641
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 169
High Courts17 Sept 2016Dismissed
Smt. Sunita Singh Kushwaha Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 402 : (2016) 6 AllLJ 379 : (2016) 6 AllWC 6150 : (2016) 119 ALR 565 : (2017) 152 FLR 445
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2, 5
High Courts17 Sept 2016Allowed
Ganga Prasad Singh Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 190
Constitution of India, 1950 — Article 226
High Courts17 Sept 2016Allowed
Zafar M. Naiyer Advocate Vs U.P. Bar Council
Allahabad High Court · (2016) 10 ADJ 69 : (2017) 1 AllLJ 83 : (2016) 5 AllWC 5336 : (2016) 119 ALR 396 : (2017) 1 RJ 229
Advocates Act, 1961 — Section 35 to 44
High Courts16 Sept 2016Disposed Off
Sudheer Kumar Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 238 : (2017) 1 AllWC 575 : (2017) 121 ALR 43 : (2017) 135 RD 215