High Courts22 Sept 2016Allowed
Dinesh Pal Verma Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 381
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 35 of 153
High Courts22 Sept 2016Dismissed
Ratan Kumar Sharma Vs Smt. Premwati Sharma
Allahabad High Court · (2016) 10 ADJ 111 : (2017) 2 AllWC 1203 : (2016) 119 ALR 786 : (2016) 3 ARC 756 : (2017) 134 RD 331 : (2017) 1 RJ 66
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100
High Courts22 Sept 2016Allowed
Sneha Gupta Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 97 : (2016) 6 AllLJ 226 : (2016) 6 AllWC 5675
Constitution of India, 1950 — Article 226
High Courts22 Sept 2016Allowed
Jitendra Singh Gangwar @ Nanku Vs State of Uttar Pradesh
Allahabad High Court · (2016) 97 ACrC 758 : (2016) 10 ADJ 323
Penal Code, 1860 (IPC) — Section 302
High Courts22 Sept 2016Dismissed
Mohini Sharma Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 221 : (2017) AIR(Allahabad) 42 : (2016) 6 AllWC 6318 : (2017) 120 ALR 433 : (2017) 134 RD 658 : (2016) 2 RJ 1681 : (2016) 4 UPLBEC 3378
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 3, 3 A, 333, 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 11 A, 11 B, 11 F, 3
High Courts22 Sept 2016Disposed Off
Sudhir Garg Vs State of U.P.
Allahabad High Court · (2017) ACD 15 : (2016) 10 ADJ 6 : (2017) 2 DCR 154
Criminal Procedure Code, 1973 (CrPC) - Section 357
High Courts22 Sept 2016Allowed
Samoon Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 102 : (2016) 10 ADJ 6 : (2017) 170 AIC 937
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, Section 323, Section 354, Section 504, Section 506
High Courts22 Sept 2016Dismissed
Ismile @ Shama Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 6 : (2017) 1 AllCrlRulings 194 : (2017) 1 AllLJ 228
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts22 Sept 2016Dismissed
Mahesh @ Mahesh Chand Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 571 : (2016) 10 ADJ 5 : (2017) 1 AllLJ 163
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts22 Sept 2016Disposed Off
Smt. Garima Goel Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 100 : (2017) 173 AIC 932
Criminal Misc. Writ Petition No. 8868 of 2014
High Courts22 Sept 2016Dismissed
Mahipal Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 481
Criminal Revision No. 3461 of 2013
High Courts21 Sept 2016Disposed Off
Jai Prakash Tiwari Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 592 : (2016) 9 ADJ 627 : (2017) 1 AllCrlRulings 628 : (2016) 6 AllLJ 402 : (2017) 2 RCRCriminal 294 : (2016) 4 UPLBEC 2603
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 68Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12(5)Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004 - Rule 2
High Courts21 Sept 2016Dismissed
Sher Singh @ Sheru Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 324 : (2016) 9 ADJ 653 : (2017) 1 AICLR 885 : (2016) 6 AllLJ 568 : (2017) ALLMRCri 65 : (2017) CriLJ 233 : (2016) 4 RCRCriminal 639 : (2016) 4 UPLBEC 2626
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts21 Sept 2016Allowed
Basdeo and Others - Appellant @HASH State
Allahabad High Court · (2016) 97 ACrC 278 : (2016) 10 ADJ 7 : (2017) 1 AllCrlRulings 779
Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 147, Section 149, Section 323, Section 324
High Courts21 Sept 2016Allowed
Bhopal and Others - Petitioners @HASH Joint Director of Consolidation Meerut and Others
Allahabad High Court · (2016) 133 RD 457
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9
High Courts21 Sept 2016Dismissed
Ideal Chemical Works - Petitioner @HASH A.D.J. and 5 Others
Allahabad High Court · (2016) 3 ARC 594
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts21 Sept 2016Disposed Off
Jeevan Lal Bajpai - Petitioner @HASH State of U.P Thru. Secy. Revenue Lko and Others
Allahabad High Court · (2016) 10 ADJ 439
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 9
High Courts21 Sept 2016Allowed
Mubarak Hussain and 4 Others - Petitioners @HASH Deputy Director of Consolidation, Siddharth Nagar and 2 Others
Allahabad High Court · (2016) 133 RD 477
Constitution of India, 1950 - Article 226
High Courts21 Sept 2016Allowed
M/s. Awadh Trading Corporation Thru. Devendra Nath Srivastav - Petitioner @HASH Union of India Thru. Commissioner Ministry of Labour and Others
Allahabad High Court · (2016) 10 ADJ 440 : (2016) 6 AllWC 5495 : (2017) 1 CLR 9 : (2016) 151 FLR 642 : (2017) LabLR 171 : (2017) LabLR 87
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14-B, Section 7-B, Section 7-Q
High Courts21 Sept 2016Dismissed
Niranjan Prasad Sharma - Petitioner @HASH Deputy Director of Consolidation, Banda and 12 Others
Allahabad High Court · (2016) 133 RD 494
Constitution of India, 1950 - Article 226