High Courts27 Sept 2016Allowed
Sudhanshu Ramesh Chandra Bhat Vs Union of India
Allahabad High Court · (2016) 6 AllLJ 503 : (2017) CriLJ 1030 : (2017) 346 ELT 27
Criminal Procedure Code, 1973 (CrPC) - Section 167(2)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 33 of 153
High Courts27 Sept 2016Partly Allowed
Anokhey Lal Saini Vs State of U.P.
Allahabad High Court · (2017) ACD 14 : (2016) 10 ADJ 411 : (2017) 1 BC 775 : (2017) 2 DCR 54
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Sept 2016Allowed
Vishal Chand Vs State of Uttar Pradesh
Allahabad High Court · (2016) 10 ADJ 268 : (2017) 1 AllLJ 708 : (2017) 1 AllWC 841 : (2016) 4 UPLBEC 3275
Constitution of India, 1950 — Article 226
High Courts27 Sept 2016Dismissed
Shankar Charan Tripathi Vs Union of India
Allahabad High Court · (2016) 10 ADJ 318 : (2017) 1 AllLJ 488 : (2016) 119 ALR 251
Constitution of India, 1950 — Article 226
High Courts27 Sept 2016Dismissed
Ajeet Singh Vs Union of India
Allahabad High Court · (2017) 99 ACrC 473
Habeas Corpus Writ Petition No. 19666 of 2016
High Courts27 Sept 2016Allowed
Ashish Kumar Pandey Vs Bajrang Bali Pandey
Allahabad High Court · (2017) 5 ADJ 45 : (2017) 122 ALR 263 : (2017) 1 RJ 583
First Appeal From Order No. 572 of 2016
High Courts26 Sept 2016Dismissed
Smt. Bhagwati - Petitioner @HASH D.D.C. and Others
Allahabad High Court · (2016) 133 RD 454
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 41
High Courts26 Sept 2016Disposed Off
C/M Madarsa Ehl-E-Sunnat Noor-Ul-Uloom Atiqya and Another - Appellants @HASH Sri Prakash Singh, Secy., Minority Welfare and 3 Ors
Allahabad High Court · (2016) 10 ADJ 626 : (2016) 6 AllLJ 266 : (2016) 6 AllWC 6520
Contempt of Courts Act, 1971 - Section 2(c)
High Courts26 Sept 2016Disposed Off
M/s. Rama Medical Stores - Applicant @HASH The Commissioner Income Tax Lucknow - Opposite Party
Allahabad High Court · (2016) 10 ADJ 551
Income Tax Act, 1961 - Section 256(2), Section 271B, Section 275(b)(c)
High Courts26 Sept 2016Disposed Off
Mahendra Nath Pandey - Petitioner @HASH State of U.P. and 3 Ors
Allahabad High Court · (2016) 10 ADJ 511 : (2017) 2 AllLJ 25 : (2016) 6 AllWC 6146 : (2016) 119 ALR 757 : (2017) 152 FLR 818 : (2016) 4 UPLBEC 3004
Civil Service Regulations, 1930 - Regulation 351-A
High Courts26 Sept 2016Dismissed
Radhey Shyam Chauhan Vs Deputy Director of Consolidation, Ghazipur
Allahabad High Court · (2016) 133 RD 687
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Allowed
Prahlad Singh And 6 Others - Petitioners @HASH State of U.P. And 2 Others
Allahabad High Court · (2016) 10 ADJ 668 : (2016) 6 AllLJ 377 : (2016) 6 AllWC 5672 : (2017) 121 ALR 1 : (2016) 4 CivilLJ 868 : (2017) 135 RD 193 : (2017) 1 RJ 225 : (2016) 4 UPLBEC 3403
Constitution of India, 1950 - Article 226
High Courts26 Sept 2016Dismissed
Naveen Paliwal Vs Dinesh Kalra
Allahabad High Court · (2016) 3 ARC 457
High Courts26 Sept 2016Dismissed
Subrati Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 9
Penal Code, 1860 (IPC) - Section 376
High Courts26 Sept 2016Dismissed
M/s. Shivalik Engineering Works Vs Geeta Devi
Allahabad High Court · (2017) 5 ADJ 600
First Appeal From Order No. 2900 of 2016
High Courts23 Sept 2016Allowed
Azad Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 772
Criminal Procedure Code, 1973 (CrPC) - Section 221 (1), Section 222, Section 482
High Courts23 Sept 2016Dismissed
Susheel Rai Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 819
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), Section 190(1)(b), Section 482
High Courts23 Sept 2016Dismissed
Rajdhari Kushwaha Vs Civil Judge (S.D.)
Allahabad High Court · (2017) 1 ARC 398
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts23 Sept 2016Dismissed
B.N. Bhargava (since deceased and substituted by legal heir) - Petitioner @HASH 6th Additional District Judge, Saharanpur and Others
Allahabad High Court · (2016) 3 ARC 562
High Courts23 Sept 2016Dismissed
Smt. Mohd. Jahan Begum and Another (M/S 349 of 2007) - Petitioners @HASH Board of Revenue, U.P. Allahabad and Others
Allahabad High Court · (2016) 11 ADJ 110 : (2016) 133 RD 470
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Article 124