High Courts28 Sept 2016Allowed
Kallu Kahar Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 582 : (2017) 5 ADJ 180 : (2017) 1 AllLJ 476
Penal Code, 1860 (IPC) - Section 114, Section 376, Section 450
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 32 of 153
High Courts28 Sept 2016Allowed
National Insurance Co. Ltd. Vs Motor Accident Claim Tribunal
Allahabad High Court · (2017) AAC 458 : (2016) 10 ADJ 203 : (2016) 6 AllLJ 479 : (2017) 120 ALR 74
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 6Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 15, 160
High Courts28 Sept 2016Dismissed
Chanda Jain Vs Union of India
Allahabad High Court · (2016) 10 ADJ 340 : (2017) 1 AllWC 852 : (2016) 4 UPLBEC 3287
Constitution of India, 1950 — Article 226
High Courts28 Sept 2016Allowed
M/S Yamuna Expressway Industrial Development Authority Vs Deputy Commissioner Of Income Tax
Allahabad High Court · (2016) 11 ADJ 407
Income Tax Act, 1961 - Section 147, Section 148
High Courts28 Sept 2016Dismissed
Raju Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 12
Penal Code, 1860 (IPC) - Section 148, Section 302, Section 307
High Courts28 Sept 2016Allowed
Majeed @ Lafante Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 577 : (2016) 10 ADJ 10 : (2017) 2 CriCC 252
Penal Code, 1860 (IPC) - Section 302
High Courts28 Sept 2016Allowed
Ramdev Yadav Vs Dr. B.K. Singh
Allahabad High Court · (2016) 10 ADJ 149 : (2016) 6 AllLJ 417 : (2016) 6 AllWC 5694 : (2017) 120 ALR 115 : (2016) 119 ALR 791 : (2016) 3 ARC 466 : (2017) 134 RD 487 : (2017) 134 RD 336
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts28 Sept 2016Dismissed
Sushil Chandra Gupta Vs Prescribed Authority/Civil Judge
Allahabad High Court · (2017) 2 ARC 147
Rent Control No. 23527 of 2016
High Courts28 Sept 2016Disposed Off
Commissioner of Central Excise Vs Metro Appliances Ltd.
Allahabad High Court · (2017) 345 ELT 638
Central Excise Reference No. 4 of 2005
High Courts27 Sept 2016Allowed
Ashok Kumar Vs Fatehpur Kshetriya Gramin Bank
Allahabad High Court · (2017) 3 ADJ 848 : (2017) 121 ALR 273
Constitution of India, 1950 - Article 226
High Courts27 Sept 2016Allowed
Pushpa Singh Vs Kalpana Singh
Allahabad High Court · (2017) 121 ALR 413 : (2017) 135 RD 413
High Courts27 Sept 2016Disposed Off
In the Matter of Council Vs Anil Kumar Sanghi
Allahabad High Court · (2017) 2 ADJ 351
Chartered Accountants Act, 1949 - Section 21
High Courts27 Sept 2016Dismissed
Commissioner, Commercial Tax Lko. Vs S/S Catalysts Sahibabad
Allahabad High Court · (2017) 2 ADJ 7
High Courts27 Sept 2016Disposed Off
Commissioner of Central Excise, Kanpur Vs M/s Kanpur Plastic Pack Ltd.
Allahabad High Court · (2016) 11 ADJ 19 : (2017) 345 ELT 169
Central Excises and Salt Act, 1944 - Section 11B(1), Section 11B(2), Section 35H(4)
High Courts27 Sept 2016Disposed Off
Vijay Kumar Gupta - Petitioner @HASH State of U.P. And 5 Others
Allahabad High Court · (2016) 10 ADJ 515 : (2016) 6 AllLJ 423 : (2016) 6 AllWC 6127 : (2017) LIC 210
Constitution of India, 1950 - Article 226
High Courts27 Sept 2016Allowed
Mohd. Yusuf Ansari - Petitioner @HASH U.P. State Handloom Corporation Ltd. And Another
Allahabad High Court · (2016) 11 ADJ 94 : (2017) 1 AllLJ 724
Constitution of India, 1950 - Article 226Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 - Section 3
High Courts27 Sept 2016Dismissed
Radhey Shyam Vishwakarma Vs State of U.P.
Allahabad High Court · (2016) 133 RD 689
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 122-B
High Courts27 Sept 2016Allowed
Nain Sukh Vs Deputy Director of Consolidation Amroha
Allahabad High Court · (2016) 133 RD 672
Constitution of India, 1950 - Article 226
High Courts27 Sept 2016Dismissed
Kalawati Devi Vs State of U.P.
Allahabad High Court · (2016) 133 RD 668
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 122-B, Section 198(9)
High Courts27 Sept 2016Allowed
Manish Kumar - Appellant @HASH The Deputy G.M. Oriental Bank of Commerce Lko. and Another
Allahabad High Court · (2016) 10 ADJ 675 : (2016) 6 AllLJ 371 : (2016) 6 AllWC 6053
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 4