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Allahabad High Court judgments, 2016

3,056 judgments · page 36 of 153

High Courts21 Sept 2016Dismissed

Moinuddin @ Mammo Vs State of U.P.

Allahabad High Court · (2017) 120 ALR 96 : (2016) 3 ARC 459

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
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High Courts20 Sept 2016Dismissed

Ram Gopal Vs Union of India

Allahabad High Court · (2017) 2 ADJ 695 : (2017) 2 AllLJ 22 : (2017) 120 ALR 93 : (2017) 152 FLR 822 : (2016) 4 UPLBEC 3361

Constitution of India, 1950 - Article 226
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High Courts20 Sept 2016Allowed

Prem Chand Saini Vs State of U.P.

Allahabad High Court · (2017) 2 ADJ 821 : (2017) 1 AllWC 381 : (2017) 134 RD 20 : (2016) 2 RJ 1672 : (2016) 4 UPLBEC 3294

Constitution of India, 1950 - Article 226Uttar Pradesh Panchayat Raj Act, 1947 - Section 95(1)(g)
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High Courts20 Sept 2016Dismissed

Urmila Devi Vs State of U.P.

Allahabad High Court · (2017) 3 ADJ 275 : (2017) 1 AllWC 702 : (2017) 120 ALR 544 : (2016) 133 RD 638

Constitution of India, 1950 - Article 226
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High Courts20 Sept 2016Dismissed

Tej Pratap Singh Vs D.D.C.

Allahabad High Court · (2016) 133 RD 631

Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9A(2)
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High Courts20 Sept 2016Dismissed

Awadh Behari Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 545 : (2016) 10 ADJ 4

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471
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High Courts20 Sept 2016Disposed Off

Shiv Devi Vs State of U.P.

Allahabad High Court · (2017) 99 ACrC 521 : (2016) 10 ADJ 5

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 167, Section 417, Section 419, Section 420, Section 421, Section 423, Section 465, Section 466, Section 468, Section 471
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High Courts20 Sept 2016Dismissed

Chandrapal Vs State of U.P.

Allahabad High Court · (2016) 10 ADJ 4 : (2017) 1 AllLJ 583

Criminal Procedure Code, 1973 (CrPC) - Section 319, Section 482Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376DProtection of Children from Sexual Offences Act, 2012 - Section 5, Section 6
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High Courts20 Sept 2016Allowed

Mohan Vs State of U.P.

Allahabad High Court · (2016) 97 ACrC 292 : (2016) 9 ADJ 9 : (2017) 1 AllCrlRulings 870

Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 34
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