High Courts07 Oct 2016Dismissed
M/S Sony India Pvt. Ltd. Vs The Commissioner of Commercial Taxes
Allahabad High Court · (2017) 2 ADJ 8
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 27 of 153
High Courts07 Oct 2016Disposed Off
Manoj Kumar Yadav And 3 Others - Petitioners @HASH State of U.P And 3 Others
Allahabad High Court · (2016) 11 ADJ 248 : (2017) 1 AllWC 111
Uttar Pradesh Sub-Inspector and Inspector (Civil Police) Service Rules, 2008 - Rule 15
High Courts07 Oct 2016Dismissed
Smt. Bhagwanti Devi And 14 Others - Petitioners @HASH A.D.J., Court No. 1 And 11 Ors.
Allahabad High Court · (2016) 10 ADJ 573 : (2017) 1 AllLJ 37 : (2016) 6 AllWC 6461 : (2017) 121 ALR 291 : (2017) 1 ARC 32
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)
High Courts07 Oct 2016Allowed
Anil Kumar - Appellant @HASH Smt. Kewla Devi And Others
Allahabad High Court · (2016) 11 ADJ 327 : (2017) 1 AllWC 134 : (2016) 119 ALR 687
Motor Vehicles Act, 1988 - Section 140, Section 163-A, Section 166
High Courts07 Oct 2016Allowed
Sri Awadh Kumar Agarwal - Petitioner @HASH M/S Krishan Kumar Rajat Kumar And Another
Allahabad High Court · (2016) 3 ARC 591
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts07 Oct 2016Allowed
Mawana Sugars Limited - Petitioner @HASH State of U.P. And 5 Others
Allahabad High Court · (2016) 10 ADJ 560 : (2016) 6 AllWC 5464
Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 - Section 8
High Courts07 Oct 2016Allowed
Shyamdeo Rajbhar - Appellant @HASH Avadhesh Yadav And 5 Others
Allahabad High Court · (2016) 10 ADJ 641 : (2017) 1 AllLJ 19 : (2016) 6 AllWC 5476
Uttar Pradesh Zila Panchayats (Election of Adhyaksh and Up-Adhyaksh and Settlement of Election Disputes) Rules, 1994 - Rule 17, Rule 26, Rule 27
High Courts07 Oct 2016Dismissed
Shri Indra Jeet Singh Vs Deputy Director of Consolidation Jaunpur
Allahabad High Court · (2016) 133 RD 658
Constitution of India, 1950 - Article 226
High Courts07 Oct 2016Dismissed
Girish Pati Tripathi Vs State of U.P.
Allahabad High Court · (2016) 133 RD 654
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Rules, 1954 - Rule 109-A
High Courts07 Oct 2016Dismissed
Chandra Pal Vs State of U.P.
Allahabad High Court · (2016) 133 RD 647
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 229-B
High Courts07 Oct 2016Allowed
Ashok Kumar Sharma Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 12 : (2017) 2 AllLJ 180
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 16, Section 7
High Courts07 Oct 2016Dismissed
Mahesh Singh Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 8 : (2017) 1 AllCrlRulings 923 : (2017) 3 AllLJ 670
Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302
High Courts07 Oct 2016Partly Allowed
Shamsul Islam@Afroz Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 815 : (2016) 10 ADJ 16 : (2017) 2 AllLJ 263
Penal Code, 1860 (IPC) - Section 302, Section 3A
High Courts06 Oct 2016Dismissed
Pooran Singh Manral Vs State of Uttar Pradesh
Allahabad High Court · (2017) 3 ADJ 706 : (2017) 3 AllLJ 52 : (2017) 121 ALR 88 : (2017) 153 FLR 411 : (2017) LIC 1525
Uttar Pradesh Government Service (Retirement Benefits) Rules, 1961 - Rule 3(8)
High Courts06 Oct 2016Dismissed
Ashok Kumar Gupta Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 173 : (2017) 2 AllLJ 382 : (2017) 2 RCRCriminal 581
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 228Penal Code, 1860 (IPC) - Section 120B, Section 409, Section 420, Section 467, Section 468, Section 471Prevention of Corruption Act, 1947 - Section 6
High Courts06 Oct 2016Dismissed
Khursheed Ahmad Vs State of U.P.
Allahabad High Court · (2017) 1 ARC 515
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts06 Oct 2016Dismissed
Prakash Vs Dy. Director of Consolidation
Allahabad High Court · (2016) 133 RD 677
High Courts06 Oct 2016Allowed
Lourenco D" Souza Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 853 : (2016) 10 ADJ 14 : (2017) 170 AIC 903 : (2017) 2 AllLJ 156
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 504, Section 506
High Courts06 Oct 2016Partly Allowed
Ram Pherey Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 13
Essential Commodities Act, 1955 - Section 3, Section 7
High Courts06 Oct 2016Partly Allowed
Vivek Kumar Tiwari @ Ashu Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 13 : (2016) 6 AllLJ 460
Criminal Procedure Code, 1973 (CrPC) - Section 360Penal Code, 1860 (IPC) - Section 307, Section 323, Section 34, Section 34