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Allahabad High Court judgments, 2016

3,056 judgments · page 28 of 153

High Courts06 Oct 2016Allowed

Nirmal Vs State of U.P.

Allahabad High Court · (2016) 10 ADJ 12

Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
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High Courts05 Oct 2016Allowed

Aslam Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 444 : (2017) 1 AllCrlRulings 474 : (2017) 2 AllLJ 168

Penal Code, 1860 (IPC) - Section 148, Section 302, Section 307, Section 452
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High Courts05 Oct 2016Allowed

Chetan Ram Vs Smt. Maya Devi

Allahabad High Court · (2017) 120 ALR 573 : (2017) 2 CivCC 313 : (2017) 134 RD 783

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17, Order 41 Rule 17, Section 100
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High Courts04 Oct 2016Dismissed

Arvind Kumar Kureel Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 53 : (2017) 2 AllLJ 380

Criminal Procedure Code, 1973 (CrPC) - Section 468, Section 473, Section 473Penal Code, 1860 (IPC) - Section 323, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
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