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Allahabad High Court judgments, 2016

3,056 judgments · page 29 of 153

High Courts04 Oct 2016Allowed

Prem Vs State of U.P.

Allahabad High Court · (2016) 11 ADJ 1 : (2017) 1 AllCrlRulings 939

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 452
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High Courts04 Oct 2016Dismissed

Brahm Pal Vs State of Uttar Pradesh

Allahabad High Court · (2016) 10 ADJ 252 : (2016) 6 AllLJ 556 : (2017) 2 AllWC 1514

Constitution of India, 1950 — Article 226Land Acquisition Act, 1984 — Section 11 A, 17(1), 17(2), 17(4), 4, 5 A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
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High Courts04 Oct 2016Partly Allowed

Nand Lal Yadav Vs State of U.P.

Allahabad High Court · (2016) 97 ACrC 551 : (2017) 1 AllCrlRulings 161 : (2016) 6 AllLJ 781

Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 3, Section 8
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High Courts04 Oct 2016Disposed Off

Bhagwan Singh Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 77 : (2016) 10 ADJ 15

Criminal Procedure Code, 1973 (CrPC) - Section 2(d), Section 482Penal Code, 1860 (IPC) - Section 323, Section 504, Section 506
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High Courts03 Oct 2016Allowed

Smt. Basmatti Vs State of U.P.

Allahabad High Court · (2017) 1 ADJ 54 : (2017) 2 AllWC 1176 : (2017) 121 ALR 294 : (2017) 135 RD 360 : (2017) 1 RJ 604

Urban Land (Ceiling And Regulation) Act, 1976 - Section 10Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 4
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