COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 26 of 153

High Courts19 Oct 2016Disposed Off

Ratan Singh Vs Dy. Director of Consolidation, Shahjahanpur

Allahabad High Court · (2016) 10 ADJ 832 : (2017) 1 AllWC 275

Agra Tenancy Act, 1926 - Section 29Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 20, Section 3, Section 4, Section 6

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High Courts19 Oct 2016Dismissed

Kaushal Kumar Agarwal Vs New Line Mercantile Pvt. Ltd.

Allahabad High Court · (2016) 11 ADJ 422 : (2017) 171 AIC 934 : (2017) 120 ALR 678 : (2017) 1 ARC 625 : (2017) 2 CivCC 408 : (2017) 1 CivilLJ 264 : (2017) 134 RD 809 : (2017) 1 RJ 391

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 10 Rule 2(1), Order 10 Rule 2(2), Order 10 Rule 2(3), Section 115Constitution of India, 1950 - Article 227

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High Courts18 Oct 2016Allowed

Kamla Vs Commissioner Devipatan Division, Gonda

Allahabad High Court · (2017) 134 RD 834

Constitution of India, 1950 - Article 226Stamp Act, 1899 - Section 33, Section 47A, Section 56(I-A)

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High Courts18 Oct 2016Disposed Off

M/s. Hind Plywood Industry Vs Lucknow Development Authority

Allahabad High Court · (2017) 121 ALR 300

Uttar Pradesh Urban Planning and Development Act, 1973 - Section 26(A)(4), Section 59(6)(c)

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High Courts18 Oct 2016Allowed

Km. Indu Bala Bansal Vs Union of India

Allahabad High Court · (2017) 2 ADJ 480 : (2017) 120 ALR 858

Constitution of India, 1950 - Article 226

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High Courts18 Oct 2016Allowed

Har Mohan - Appellant @HASH State of U.P.

Allahabad High Court · (2017) 98 ACrC 21 : (2016) 11 ADJ 257 : (2017) 1 AllCrlRulings 494 : (2017) 1 CriCC 580

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20B(ii)(c), Section 55, Section 57

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High Courts18 Oct 2016Dismissed

Rama Krishna Sahkari Avas Samiti Ltd. Vs The State of U.P. Thru Secy

Allahabad High Court · (2017) 2 ADJ 120 : (2016) 6 AllWC 6459 : (2017) 120 ALR 108 : (2017) 134 RD 484

Constitution of India, 1950 - Article 226

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High Courts18 Oct 2016Dismissed

Shishupal Alias Fatfata Vs State of U.P.

Allahabad High Court · (2016) 10 ADJ 13 : (2017) 1 AllCrlRulings 111 : (2017) 2 AllLJ 163

Penal Code, 1860 (IPC) - Section 376

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High Courts18 Oct 2016Dismissed

Smt. Rani Pandey Vs Union of India

Allahabad High Court · (2017) 5 ADJ 27 : (2017) 122 ALR 158

Writ-A No. 59761 of 2005

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High Courts17 Oct 2016Dismissed

Smt. Kumudesh Kumari Vs Addl. Director Of Consolidation (Pra.) U.P.

Allahabad High Court · (2017) 134 RD 815

Uttar Pradesh Consolidation of Holdings Rules, 1954 - Rule 65(a)

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High Courts17 Oct 2016Allowed

Meerut City Transport Service Limited - Petitioner @HASH Smt. Kamlesh Sharma And 2 Others

Allahabad High Court · (2016) 11 ADJ 289 : (2017) 122 ALR 56

Motor Vehicles Act, 1988 - Section 217(2), Section 71(3)(d), Section 98

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High Courts17 Oct 2016Dismissed

Chandra Prakash Mishra And Another - Revisionists @HASH State of U.P. And Others - Opposite Parties

Allahabad High Court · (2016) 10 ADJ 575 : (2017) 2 AllLJ 386 : (2016) 6 AllWC 6456 : (2017) 1 ARC 93 : (2017) 1 ICC 614

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 6, Order 11 Rule 7, Section 115

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High Courts17 Oct 2016Dismissed

M/S Vishal Transformer And Switchgears Pvt. Ltd. - Revisionist @HASH M/S Lal BrOthers - Opposite Party

Allahabad High Court · (2016) 3 ARC 581 : (2017) 1 CivilLJ 133

Transfer of Property Act, 1882 - Section 106, Section 107

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High Courts17 Oct 2016Dismissed

Neshat Afroz Vs Collector/Distt. D.D.C. Jaunpur

Allahabad High Court · (2016) 133 RD 674

Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 52

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High Courts17 Oct 2016Allowed

Mahadeo Vs State of U.P.

Allahabad High Court · (2016) 10 ADJ 11

Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 323

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High Courts17 Oct 2016Dismissed

Khalid Jameel Vs State of U.P.

Allahabad High Court · (2017) 122 ALR 303

Writ-C No. 7039 of 2013

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High Courts17 Oct 2016Dismissed

Gopal Ji Tripathi - Petitioner @HASH State Bank of India and Others

Allahabad High Court · (2016) 11 ADJ 306 : (2017) 1 AllWC 364 : (2017) 1 ESC 52 : (2017) 152 FLR 550

Constitution of India, 1950 - Article 226State Bank of India (Officers Service) Rules, 1992 - Rule 19(3), Rule 50(4), Rule 67(j), Rule 68, Rule 93

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High Courts11 Oct 2016Dismissed

Mohd. Islam and another - Petitioners @HASH State of U.P. and Others

Allahabad High Court · (2016) 11 ADJ 67 : (2017) 3 AllLJ 781 : (2017) 1 ESC 68

Constitution of India, 1950 - Article 226, Article 243Uttar Pradesh Municipalities Act, 1916 - Section 10-A, Section 13-1, Section 13-DD, Section 13-H, Section 44-A, Section 46

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High Courts07 Oct 2016Allowed

Shiv Ratan Vs Deputy Director of Consolidation

Allahabad High Court · (2017) 134 RD 280

Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 11, Section 48, Section 9

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High Courts07 Oct 2016Allowed

Devi Charan Vs Dy. Director of Consolidation Aligarh

Allahabad High Court · (2017) 134 RD 236

Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48

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