High Courts21 Oct 2016Dismissed
Suresh Narain Vs Ram Narain
Allahabad High Court · (2017) 121 ALR 692 : (2017) 134 RD 44
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 - Section 5(6)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 24 of 153
High Courts21 Oct 2016Dismissed
Dr. Santosh Dixit Vs State of U.P.
Allahabad High Court · (2017) 3 ADJ 401
Uttar Pradesh Urban Planning and Development Act, 1973 - Section 13, Section 26, Section 26(2), Section 32
High Courts21 Oct 2016Dismissed
Yorinagum @ Yaurengam Vs Shivshankar Gupta Advocate
Allahabad High Court · (2017) 1 ARC 116
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts21 Oct 2016Allowed
Devi Gulam Vs State of U.P.
Allahabad High Court · (2017) 1 AllCrlRulings 121 : (2017) 1 AllLJ 563
Penal Code, 1860 (IPC) - Section 300
High Courts21 Oct 2016Dismissed
Dilshad Vs State of U.P.
Allahabad High Court · (2017) 1 AllCrlRulings 539 : (2017) 1 AllLJ 699
Evidence Act, 1872 - Section 154, Section 3Penal Code, 1860 (IPC) - Section 307
High Courts21 Oct 2016Allowed
Kotak Mahindra Bank Ltd. - Petitioner @HASH State of U.P. And 4 Others
Allahabad High Court · (2016) 11 ADJ 82 : (2017) 170 AIC 951 : (2017) 2 AllLJ 20 : (2016) 6 AllWC 6450 : (2017) 120 ALR 17 : (2017) 2 BC 711 : (2017) 1 CivilLJ 18 : (2017) 134 RD 449 : (2017) 1 RJ 222
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14(1), Section 17, Section 18
High Courts21 Oct 2016Allowed
Surendra Nath Singh And Others - Appellants @HASH State of U.P.
Allahabad High Court · (2017) 98 ACrC 429 : (2016) 11 ADJ 346 : (2017) 1 AllCrlRulings 84 : (2017) 1 AllLJ 626
Penal Code, 1860 (IPC) - Section 147, Section 201, Section 302
High Courts21 Oct 2016Allowed
Suresh Chand Mishra - Petitioner @HASH State of U.P. Through Prin. Secy. Deptt. of Revenue Lko. and Others
Allahabad High Court · (2016) 11 ADJ 315 : (2017) 1 AllWC 120 : (2017) 1 ESC 116
Constitution of India, 1950 - Article 226Uttar Pradesh Collection Amins Services Rules, 1974 - Rule 5
High Courts21 Oct 2016Allowed
Chandra Prakash Rai - Petitioner @HASH State of U.P. Thru Secy. Home Deptt. Civil Sectt. Lko. and Others
Allahabad High Court · (2016) 11 ADJ 340 : (2017) 1 AllWC 536 : (2017) 1 ESC 6
Constitution of India, 1950 - Article 226Uttar Pradesh Police Group-D Employees Service Rules, 2009 - Rule 21(3), Rule 3(m)
High Courts21 Oct 2016Dismissed
Adalat Yadav Vs District Magistrate/District, Deputy Director of Consolidation
Allahabad High Court · (2016) 133 RD 800
Constitution of India, 1950 - Article 226
High Courts21 Oct 2016Allowed
Radhey Shyam Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 437 : (2016) 11 ADJ 467 : (2017) 1 AllCrlRulings 488 : (2017) 2 AllLJ 14
Penal Code, 1860 (IPC) - Section 302
High Courts21 Oct 2016Dismissed
Roop Narain Mishra Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 444 : (2017) 1 AllCrlRulings 526 : (2017) 1 AllLJ 645 : (2017) CriLJ 1487
Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts21 Oct 2016Allowed
Irshad Ahmad Vs Deputy Director of Consolidation, Siddharth Nagar
Allahabad High Court · (2016) 133 RD 661
Constitution of India, 1950 - Article 226Registration Act, 1908 - Section 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 152
High Courts21 Oct 2016Dismissed
Arvind Kejriwal Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 14 : (2017) 1 AllLJ 34
Criminal Procedure Code, 1973 (CrPC) - Section 205, Section 482Penal Code, 1860 (IPC) - Section 143, Section 171G, Section 186, Section 188, Section 341, Section 353
High Courts21 Oct 2016Dismissed
Damodar Vs Dy. Director of Consolidation
Allahabad High Court · (2016) 133 RD 823
Evidence Act, 1872 - Section 68, Section 69Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48
High Courts21 Oct 2016Allowed
Khuda Bux @ Kodai Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 395 : (2016) 10 ADJ 16 : (2017) 1 AllCrlRulings 101
Penal Code, 1860 (IPC) - Section 302
High Courts21 Oct 2016Disposed Off
Ram Nath Vs State of U.P.
Allahabad High Court · (2016) 10 ADJ 15 : (2016) 6 AllLJ 706
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), Section 482Penal Code, 1860 (IPC) - Section 323, Section 427, Section 506
High Courts20 Oct 2016Allowed
Ram Chandra Vs Board of Revenue, Lucknow
Allahabad High Court · (2017) 134 RD 820
Uttar Pradesh Land Revenue Act, 1901 - Section 219
High Courts20 Oct 2016Dismissed
Shriram General Insurance Co. Ltd. Vs Sangeeta
Allahabad High Court · (2017) 2 ADJ 427 : (2017) 121 ALR 39
Motor Vehicles Act, 1988 - Section 147
High Courts20 Oct 2016Dismissed
Chhail Bihari Vs Deputy Director of Consolidation, Lakhimpur Kheri
Allahabad High Court · (2017) 134 RD 836
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 11, Section 48, Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 229-B