High Courts25 Oct 2016Allowed
Idrish - Petitioner @HASH State of U.P. and 2 Others
Allahabad High Court · (2016) 11 ADJ 161 : (2017) 2 AllLJ 310 : (2017) 1 AllWC 86 : (2017) 120 ALR 59 : (2017) 134 RD 464
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 23 of 153
High Courts25 Oct 2016Disposed Off
Patanjali Bhardwaj And 3 Others - Appellants @HASH State of U.P.
Allahabad High Court · (2016) 11 ADJ 85 : (2017) 1 AllLJ 738
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 367, Section 391
High Courts25 Oct 2016Dismissed
Om Prakash Vs Commissioner, Bareilly Division, Bareilly
Allahabad High Court · (2016) 133 RD 818
Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 209, Section 229
High Courts25 Oct 2016Dismissed
U.P.S.R.T.C. Vs Ramawati
Allahabad High Court · (2017) 1 CivilLJ 166
First Appeal From Order No. 993 of 2016
High Courts24 Oct 2016Dismissed
Asian Paints (India) Ltd. Vs Commissioner, Commercial Tax
Allahabad High Court · (2017) 95 UPTC 12
Uttar Pradesh Trade Tax Act, 1948 - Section 13-A(4)
High Courts24 Oct 2016Allowed
Rama Shanker Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 191
Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts24 Oct 2016Allowed
Dileep Kumar Vs State of U.P.
Allahabad High Court · (2017) 3 AllLJ 140
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366, Section 506
High Courts24 Oct 2016Dismissed
The University of Bundelkhand, Jhansi Vs Mohan Ji Gupta
Allahabad High Court · (2017) 120 ALR 513 : (2017) 1 ARC 622 : (2017) 134 RD 769
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts24 Oct 2016Allowed
Hari Shanker Chaurasiya Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 578
Penal Code, 1860 (IPC) - Section 342, Section 366, Section 376
High Courts24 Oct 2016Allowed
Smt. Renu - Revisionist @HASH Addl. Distt. and Session Judge, F.T.C., Second, Lucknow and Another - Opposite Parties
Allahabad High Court · (2017) 120 ALR 626 : (2016) 3 ARC 784
High Courts24 Oct 2016Dismissed
Jag Bhushan Arora and Another - Revisionists @HASH Sunil Kumar - Opposite Party
Allahabad High Court · (2017) 120 ALR 583 : (2016) 3 ARC 741 : (2017) 134 RD 789
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts24 Oct 2016Dismissed
Hema Rastogi - Applicant @HASH Vishal Rastogi - Opposite Party
Allahabad High Court · (2016) 11 ADJ 73 : (2017) 1 AllWC 55 : (2017) 120 ALR 55 : (2017) 1 ARC 88 : (2016) 4 CivilLJ 907 : (2017) 1 DMC 796
Civil Procedure Code, 1908 (CPC) - Section 24, Section 2AHindu Marriage Act, 1955 - Section 13, Section 24
High Courts24 Oct 2016Dismissed
Lalit - Appellant @HASH State of U.P.
Allahabad High Court · (2017) 98 ACrC 1 : (2016) 11 ADJ 266 : (2017) 1 AllCrlRulings 910
Penal Code, 1860 (IPC) - Section 302, Section 304, Section 34
High Courts24 Oct 2016Allowed
Shrawan Kumar - Petitioner @HASH State of U.P. Thro. Secy. Revenue Civil Sectt. Lko. and Another
Allahabad High Court · (2016) 11 ADJ 330 : (2017) 1 AllWC 141 : (2017) 1 ESC 101
Constitution of India, 1950 - Article 226
High Courts24 Oct 2016Allowed
District Basic Education Officer, Etawah - Appellant @HASH Bhawana Tomar And 3 Others
Allahabad High Court · (2016) 11 ADJ 20 : (2016) 6 AllWC 6448
High Courts24 Oct 2016Dismissed
Commissioner of Income Tax Vs Shri Rajeev Gupta
Allahabad High Court · (2016) 389 ITR 456 : (2017) 95 UPTC 101
Income Tax Act, 1961 - Section 132, Section 158BC
High Courts21 Oct 2016Disposed Off
PMC Fincorp Ltd. Vs Principal Commissioner of Income Tax
Allahabad High Court · (2017) 95 UPTC 92
Income Tax Act, 1961 - Section 127
High Courts21 Oct 2016Dismissed
Satya Narain Singh Vs D.D.C./A.D.M. (Administration) Azamgarh
Allahabad High Court · (2017) 134 RD 277
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 20
High Courts21 Oct 2016Dismissed
Wasim @ Billu Vs State
Allahabad High Court · (2017) 98 ACrC 119 : (2017) 1 AllCrlRulings 933
Penal Code, 1860 (IPC) - Section 302
High Courts21 Oct 2016Dismissed
Narendra Vs D.D.C. Allahabad
Allahabad High Court · (2017) 134 RD 63
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 19(1)(b), Section 48(1)