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Allahabad High Court judgments, 2016

3,056 judgments · page 21 of 153

High Courts04 Nov 2016Dismissed

Yatish Kumar Malviya Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 533 : (2017) 1 AllLJ 197 : (2017) 1 DMC 102 : (2017) 3 RCRCivil 197 : (2017) 3 RCRCriminal 62

Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 2(q)
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High Courts03 Nov 2016Dismissed

Polu Vs State of U.P.

Allahabad High Court · (2016) 11 ADJ 855

Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(3), Section 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3
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High Courts02 Nov 2016Disposed Off

Kanti Devi Vs State of U.P.

Allahabad High Court · (2017) 2 ADJ 598 : (2017) 1 AllWC 657 : (2017) 121 ALR 617 : (2017) 134 RD 243

Constitution of India, 1950 - Article 226
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High Courts02 Nov 2016Allowed

Jamuna Sahai Vs Sushree Nayan Tara

Allahabad High Court · (2017) 3 ADJ 430 : (2017) 121 ALR 551 : (2017) 135 RD 571

Land Acquisition Act, 1894 - Section 14(1), Section 18Transfer of Property Act, 1882 - Section 6(e)
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High Courts02 Nov 2016Allowed

Master Vs State of U.P.

Allahabad High Court · (2016) 11 ADJ 661 : (2017) 1 AllCrlRulings 423 : (2017) 1 AllLJ 194

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 363, Section 366
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High Courts27 Oct 2016Allowed

U.C. Parikh Vs State of Uttar Pradesh

Allahabad High Court · (2017) 98 ACrC 760

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 191, Section 192, Section 201, Section 418, Section 464, Section 468
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High Courts27 Oct 2016Dismissed

Rizwan Vs State of Uttar Pradesh

Allahabad High Court · (2017) 99 ACrC 514 : (2017) 2 AllLJ 177

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7AUttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12(3)
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High Courts27 Oct 2016Dismissed

Sachin @ Sachinder @ Satyendra Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 170 : (2017) 2 AllLJ 255 : (2017) 2 CriCC 447

Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 397, Section 401Penal Code, 1860 (IPC) - Section 120B, Section 363, Section 366, Section 376
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High Courts27 Oct 2016Dismissed

Banti Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 125 : (2017) 1 AllCrlRulings 903 : (2017) 1 AllLJ 577

Penal Code, 1860 (IPC) - Section 302
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High Courts27 Oct 2016Dismissed

Kallu Yadav Vs State of U.P.

Allahabad High Court · (2017) 1 AllLJ 721

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 52, Section 7AUttar Pradesh Juvenile Justice (Care and Protection of Children) Act, 2000 - Rule 12 (3)
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High Courts27 Oct 2016Disposed Off

Rubi Mehra Vs State of U.P.

Allahabad High Court · (2017) ACD 144 : (2017) 2 DCR 190

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139, Section 141
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