CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 2016

3,056 judgments · page 19 of 153

High Courts10 Nov 2016Dismissed

Brijesh Vs State of U.P.

Allahabad High Court · (2017) 98 ACrC 61 : (2016) 11 ADJ 786 : (2017) 1 AllCrlRulings 30

Penal Code, 1860 (IPC) - Section 302, Section 34
Read judgment
High Courts10 Nov 2016Allowed

Sanjay Singh Vs State of U.P.

Allahabad High Court · (2016) 11 ADJ 726

Constitution of India, 1950 - Article 226Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 - Rule 8(2)(b)
Read judgment
High Courts09 Nov 2016Allowed

Santosh Kumar Pandey Vs State of U.P.

Allahabad High Court · (2017) 1 AllLJ 175

Constitution of India, 1950 - Article 16, Article 309Uttar Pradesh Employment of Dependents of Government Servants Dying in Harness Rules, 1974 - Rule 5
Read judgment
High Courts09 Nov 2016Dismissed

Kusum Vs State of U.P.

Allahabad High Court · (2017) 1 CivCC 811 : (2017) 1 CivilLJ 801 : (2017) 1 CriCC 539 : (2016) 4 Crimes 650

Constitution of India, 1950 - Article 226Protection of Women From Domestic Violence Act, 2005 - Section 2(f)
Read judgment
High Courts09 Nov 2016Dismissed

Nishant Singh Vs Board of Revenue

Allahabad High Court · (2016) 11 ADJ 660 : (2017) 1 AllWC 836 : (2017) 120 ALR 443 : (2017) 134 RD 254 : (2017) 1 RJ 133

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
Read judgment
High Courts09 Nov 2016Disposed Off

Jitendra Chauhan Vs State of U.P.

Allahabad High Court · (2016) 97 ACrC 847

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, Section 307, Section 504
Read judgment
High Courts08 Nov 2016Dismissed

Ram Kinkar Pandey Vs State of U.P.

Allahabad High Court · (2017) 1 AllLJ 226

Uttar Pradesh Intermediate Education Act, 1921 - Section 16G(3)(a)Uttar Pradesh Secondary Education Service Commission Act, 1982 - Section 16
Read judgment