High Courts15 Nov 2016Allowed
Girish Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 474 : (2017) 1 AllCrlRulings 427
Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 18 of 153
High Courts15 Nov 2016Dismissed
Rama Shanker Singh And 2 Others - Petitioners @HASH State of U.P. And 10 Others
Allahabad High Court · (2016) 11 ADJ 52 : (2017) 1 AllLJ 205 : (2016) 6 AllWC 6437 : (2017) 134 RD 267 : (2017) 1 RJ 134
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 6(1), Section 6(2)Uttar Pradesh Land Revenue Act, 1901 - Section 34
High Courts15 Nov 2016Dismissed
Shiv Karan and Others - Petitioners @HASH Special Judge E.C. Act, Lko and another - Opposite Parties
Allahabad High Court · (2016) 11 ADJ 65 : (2017) 1 AllLJ 265 : (2016) 6 AllWC 6441 : (2017) 121 ALR 685 : (2017) 1 ARC 928 : (2017) 1 ICC 612 : (2017) 134 RD 589
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 107(1)(d)Constitution of India, 1950 - Article 227
High Courts15 Nov 2016Allowed
Lavelesh Kumar Mishra and 2 Others - Petitioners @HASH State of U.P. and 3 Others
Allahabad High Court · (2016) 11 ADJ 224 : (2017) 1 AllWC 505 : (2017) 120 ALR 587
High Courts15 Nov 2016Disposed Off
Rajeev Kumar Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 843 : (2017) 1 AllCrlRulings 7
Criminal Procedure Code, 1973 (CrPC) - Section 407
High Courts11 Nov 2016Dismissed
Nakli Singh Vs Commissioner Saharanpur Region
Allahabad High Court · (2017) 4 ADJ 366 : (2017) 121 ALR 411
Arbitration and Conciliation Act, 1996 - Section 34, Section 37
High Courts11 Nov 2016Dismissed
Narain Trading Co. Vs Commissioner of Trade Tax
Allahabad High Court · (2017) 95 UPTC 76
Uttar Pradesh Trade Tax Act, 1948 - Section 15A (1)(o)
High Courts11 Nov 2016Disposed Off
C/M, Balika Inter College Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 36 : (2017) 1 AllWC 678 : (2017) 120 ALR 179 : (2017) 1 ESC 447 : (2017) 152 FLR 632
Uttar Pradesh Intermediate Education Act, 1921 - Regulation 106
High Courts11 Nov 2016Dismissed
Tannu Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 48
High Courts11 Nov 2016Dismissed
Abdul Wahid Vs Kanwar Pal
Allahabad High Court · (2017) 134 RD 1
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 157A, Section 166, Section 167
High Courts11 Nov 2016Dismissed
Commissioner, Commercial Tax Vs Indus Vally Promoters
Allahabad High Court · (2017) 95 UPTC 17
Uttar Pradesh Trade Tax Act, 1948 - Section 7Uttar Pradesh Trade Tax Rules, 1948 - Rule 44-B
High Courts11 Nov 2016Partly Allowed
Rajiv Kumar Alias Bobby Vs State of U.P.
Allahabad High Court · (2017) 4 ADJ 6 : (2017) 1 AllCrlRulings 432
Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 304B, Section 498A
High Courts11 Nov 2016Disposed Off
Manoj Kumar Singh - Applicant @HASH State of U.P. and 3 Others - Opposite Parties
Allahabad High Court · (2016) 97 ACrC 861 : (2016) 11 ADJ 138 : (2017) 169 AIC 910 : (2017) 1 AICLR 836 : (2017) 1 AllCrlRulings 9 : (2017) 1 AllLJ 1 : (2017) CriLJ 1240 : (2017) 1 DMC 21 : (2017) 1 RCRCriminal 724
Criminal Procedure Code, 1973 (CrPC) - Section 2(wa), Section 372
High Courts11 Nov 2016Dismissed
Virendra Kumar Pandey Vs District Magistrate, Maharajganj
Allahabad High Court · (2016) 11 ADJ 387 : (2017) 1 AllWC 310
Uttar Pradesh Group D Employees Service Rules, 1985 - Rule 19
High Courts11 Nov 2016Allowed
Smt. Poonam Vs Election Tribunal/Spl. Judge/A.D.J.
Allahabad High Court · (2016) 11 ADJ 369 : (2017) 1 AllWC 681 : (2017) 120 ALR 444 : (2017) 134 RD 666
United Provinces Panchayat Raj Act, 1947 - Section 9Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 - Section 18, Section 18C, Section 27Uttar Pradesh Panchayat Raj (Registration of Electors) Rules, 1994 - Rule 10,
High Courts11 Nov 2016Allowed
U.P.S.R.T.C. Vs Kehar Singh
Allahabad High Court · (2017) 5 ADJ 201
Civil Misc. Writ Petition No. 10654 of 2012
High Courts10 Nov 2016Dismissed
Mitthan Lal Vs Har Devi
Allahabad High Court · (2017) 170 AIC 946 : (2017) 120 ALR 194 : (2017) 1 ARC 494 : (2017) 2 CivCC 275 : (2017) 134 RD 518
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 31, Section 100
High Courts10 Nov 2016Dismissed
Amrit Prasad Singhal Vs Bal Kishan Gupta
Allahabad High Court · (2017) 120 ALR 320 : (2017) 1 ARC 120
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 2(2)
High Courts10 Nov 2016Dismissed
Sri Radhaballabh Vs Champaran Jain
Allahabad High Court · (2017) 1 ARC 54
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(4)
High Courts10 Nov 2016Dismissed
Sudhanshu Malik and 3 Others - Petitioners @HASH State of U.P. and 4 Others
Allahabad High Court · (2016) 11 ADJ 169 : (2017) 2 AllLJ 551 : (2016) 6 AllWC 6429 : (2017) 1 ESC 14 : (2017) LIC 1747
Uttar Pradesh Public Service (Reservation of Schedule Castes, Schedule Tribes and other backward classes) Act, 1994 - Section 3(5)