High Courts17 Nov 2016Dismissed
Shambhu Chaudhary - Petitioner @HASH State of U.P. and 3 Others
Allahabad High Court · (2017) 2 ADJ 411 : (2016) 11 ADJ 217 : (2017) 1 AllWC 523 : (2017) 1 ESC 522
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 17 of 153
High Courts17 Nov 2016Dismissed
Arvind Mathur Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 472
Application U/S 482 No. 9026 of 2014
High Courts16 Nov 2016Dismissed
Shrikesh Rajbhar Vs State of Uttar Pradesh
Allahabad High Court · (2017) 2 ADJ 603 : (2017) 1 AllWC 666
Constitution of India, 1950 - Article 342
High Courts16 Nov 2016Dismissed
Commissioner, Commercial Tax Vs J.R. Traders
Allahabad High Court · (2017) 95 UPTC 68
Uttar Pradesh Value Added Tax Act, 2008 - Section 58
High Courts16 Nov 2016Dismissed
Commissioner, Commercial Tax Vs Belma Bandhu Traders
Allahabad High Court · (2017) 95 UPTC 23
Central Sales Tax Act, 1956 - Section 10B
High Courts16 Nov 2016Allowed
Kaushlendra Singh Vs State of U.P.
Allahabad High Court · (2017) 121 ALR 612 : (2017) 134 RD 247
High Courts16 Nov 2016Dismissed
Smt. Santosh Kumari Vs Sukh Dev Singh
Allahabad High Court · (2017) 171 AIC 951 : (2017) 1 AllWC 834 : (2017) 120 ALR 36 : (2017) 1 ARC 57 : (2017) 134 RD 454 : (2016) 2 RJ 1697
High Courts16 Nov 2016Dismissed
State of U.P. Vs Jai Singh
Allahabad High Court · (2017) 98 ACrC 526 : (2017) 171 AIC 911
Criminal Procedure Code, 1973 (CrPC) - Section 227, Section 228
High Courts16 Nov 2016Allowed
Mohd. Aasif Khan Vs State of U.P
Allahabad High Court · (2017) 1 ADJ 570 : (2017) 121 ALR 749 : (2017) 134 RD 410
Uttar Pradesh Land Revenue Act, 1901 - Section 220
High Courts16 Nov 2016Allowed
Surendra Nath Upadhyaya Vs State of U.P.
Allahabad High Court · (2017) 1 ADJ 690 : (2017) 2 AllWC 1632
High Courts16 Nov 2016Allowed
Smt. Babita Vedic - Petitioner @HASH Director of Higher Education and Others
Allahabad High Court · (2016) 11 ADJ 57 : (2017) 1 AllWC 51 : (2017) 1 ESC 108
Constitution of India, 1950 - Article 226
High Courts16 Nov 2016Dismissed
Lachhaman Vs State
Allahabad High Court · (2016) 11 ADJ 643 : (2017) 1 AllCrlRulings 1166 : (2017) 2 AllLJ 33
Penal Code, 1860 (IPC) - Section 302
High Courts16 Nov 2016Dismissed
Roshan Thakur Vs Union of India
Allahabad High Court · (2017) 346 ELT 16
Application u/s 482/378/407 No. 7242 of 2016
High Courts15 Nov 2016Dismissed
Sanjay Singh Vs Union of India
Allahabad High Court · (2017) 98 ACrC 823 : (2017) 1 AllCrlRulings 4
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 427, Section 458, Section 504, Section 506
High Courts15 Nov 2016Allowed
Gulab Trading Company Vs Commissioner of Commercial Tax
Allahabad High Court · (2017) 95 UPTC 19
Uttar Pradesh Value Added Tax Act, 2008 - Section 28Uttar Pradesh Value Added Tax Rules, 2008 - Rule 63(5)
High Courts15 Nov 2016Disposed Off
Yogendra Yadav Vs State of U.P.
Allahabad High Court · (2017) 121 ALR 697 : (2017) 134 RD 51
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 132
High Courts15 Nov 2016Allowed
Jay Prakash Bhatt Vs State of U.P.
Allahabad High Court · (2017) 134 RD 14
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48(3)
High Courts15 Nov 2016Dismissed
Sonam Vs Sri Nathji Gauri Shanker Mahadev Mandir
Allahabad High Court · (2017) 1 ARC 115
High Courts15 Nov 2016Dismissed
Smt. Kamla Devi Vs A.D.J., Court No. 2
Allahabad High Court · (2017) 1 ARC 119
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Nov 2016Dismissed
Radha Raman Vs Madan Mohan Sharma
Allahabad High Court · (2017) 120 ALR 552 : (2017) 1 ARC 106
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)