High Courts21 Nov 2016Allowed
Bechan Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 121 ALR 593 : (2017) 1 CivCC 684 : (2017) 134 RD 234
Evidence Act, 1872 - Section 45
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 16 of 153
High Courts21 Nov 2016Dismissed
D.P. Corgo Movers Pvt. Ltd. Thru'' Its Director H. Pandey - Petitioner @HASH Indian Oil Corporation Limited and 3 Others
Allahabad High Court · (2016) 11 ADJ 177 : (2017) 1 AllWC 529
High Courts19 Nov 2016Dismissed
Daryab Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 785 : (2017) 5 ADJ 349 : (2017) 134 RD 714
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 198-A
High Courts19 Nov 2016Dismissed
Anjali Vs State of Uttar Pradesh
Allahabad High Court · (2017) 98 ACrC 774 : (2017) 1 AllCrlRulings 446
Criminal Procedure Code, 1973 (CrPC) - Section 357, Section 357A (3)Penal Code, 1860 (IPC) - Section 3, Section 376, Section 4, Section 506
High Courts18 Nov 2016Allowed
Kaushilya Metals Vs Commissioner, Trade Tax
Allahabad High Court · (2017) 95 UPTC 71
Uttar Pradesh Trade Tax Act, 1948 - Section 15A(l)(o)
High Courts18 Nov 2016Dismissed
Chaudhary Bhatta Company Vs Commissioner of Trade Tax
Allahabad High Court · (2017) 95 UPTC 21
Uttar Pradesh Trade Tax Act, 1948 - Section 7
High Courts18 Nov 2016Dismissed
Ram Manohar Lohia Mahavidyalaya Vs Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 260
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 12
High Courts18 Nov 2016Disposed Off
Prem Chandra Chaudhary Vs State of U.P.
Allahabad High Court · (2017) 5 ADJ 390 : (2017) 4 ADJ 115
High Courts18 Nov 2016Dismissed
Sarvottam Chaubey Vs State of U.P.
Allahabad High Court · (2017) 1 AllCrlRulings 421
Criminal Procedure Code, 1973 (CrPC) - Section 389
High Courts18 Nov 2016Disposed off
Sapru Saini Vs Dr. Rakesh Agarwal
Allahabad High Court · (2017) 1 ARC 42
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 23
High Courts18 Nov 2016Dismissed
Sapru Saini Vs Dr. Rakesh Agrawal
Allahabad High Court · (2017) 1 ARC 39
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts18 Nov 2016Dismissed
Ram Nath Vs Additional Commissioner (Administration) Faizabad
Allahabad High Court · (2017) 134 RD 421
Constitution of India, 1950 - Article 226, Article 227Uttar Pradesh Land Revenue Act, 1901 - Section 28
High Courts18 Nov 2016Allowed
Sudeep Singh Chauhan Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 846
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 363, Section 366, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 3, Section 4
High Courts17 Nov 2016Allowed
Ram Krishna Misra Vs State of Uttar Pradesh, Lucknow
Allahabad High Court · (2017) 1 ADJ 30 : (2017) 1 AllWC 822 : (2017) 134 RD 569
Uttar Pradesh Land Revenue Act, 1901 - Section 33, Section 39
High Courts17 Nov 2016Allowed
Amar Singh Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 55 : (2017) 1 ADJ 1 : (2017) 1 AllCrlRulings 53 : (2017) 1 AllLJ 244
Penal Code, 1860 (IPC) - Section 364A
High Courts17 Nov 2016Allowed
Ram Kumar Vs Land Management Committee Village & Post Banda
Allahabad High Court · (2017) 134 RD 264
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 198
High Courts17 Nov 2016Dismissed
Shri Kailash Khullar Vs Shri Vinay Juneja
Allahabad High Court · (2017) 1 ARC 105
Provincial Small Cause Courts Act, 1887 - Section 17
High Courts17 Nov 2016Dismissed
Naresh Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 4
Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3
High Courts17 Nov 2016Dismissed
Jai Prakash Yadav Vs State of U.P.
Allahabad High Court · (2017) 1 AllLJ 262
Uttar Pradesh Co-operative Societies Act, 1965 - Section 130Uttar Pradesh Co-operative Societies Rules, 1968 - Rule 456, Rule 457, Rule 459
High Courts17 Nov 2016Allowed
Kamlesh Kumar Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 513 : (2017) 4 ADJ 475 : (2017) 2 CriCC 168
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 419, Section 420, Section 467, Section 468, Section 471